BharatTaxGST

High Court of Jammu and Kashmir and Ladakh — GST Judgments

1,292 GST matters decided by the High Court of Jammu and Kashmir and Ladakh, of which 1,292 are available here in full text. Most are writ petitions, which is how GST disputes reach a High Court before the Appellate Tribunal is constituted.

By year

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Recent judgments

Bardana Super Hi Tech Agro Tonic Private Limited vs. Amcons Ipl (Agro Industrial Expansion) Private Limited And Others

FAO(D)/17/2026HC Jammu and Kashmir and Ladakh06 Nov 2026

Bench: HON'BLE MS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE SANJAY DHAR

Som Nath Nagar Mal Th Partner Sanjay Mahajan vs. Union Of INDIA Th Department Of Financial Services, Ministry Of Finance And Others

WP(C)/2417/2025HC Jammu and Kashmir and Ladakh02 Nov 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE RAJNESH OSWAL

Fasil Hussain Shah vs. Ut Of J And K Th Commissioner Secretary TO Government Finance Department And Others

WP(C)/3327/2026HC Jammu and Kashmir and Ladakh21 Oct 2026

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE MA CHOWDHARY

M Farooq Lone vs. Union Territory Of J And K And Others (State Taxes / Sales Tax)

WP(C)/2560/2026HC Jammu and Kashmir and Ladakh12 Oct 2026

Bench: HON'BLE THE CHIEF JUSTICE ,HON'BLE MR. JUSTICE RAJESH SEKHRI

M/S Altaf Constructions vs. Union Territory Of J And K And Another (Sales Tax)

WP(C)/2522/2026HC Jammu and Kashmir and Ladakh06 Oct 2026

Bench: HON'BLE THE CHIEF JUSTICE ,HON'BLE MR. JUSTICE WASIM SADIQ NARGAL

Zahoor Ahmed Mir vs. Joint Commissioner, Office Of Principal Commissioner Central GST, Jammu And Others

WP(C)/1954/2026HC Jammu and Kashmir and Ladakh22 Sept 2026

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE SHAHZAD AZEEM

Syed Sajad Hussain vs. Union Territory Of J And K Th.Commr/Secty (Finance) And Ors

WP(C)/2406/2025HC Jammu and Kashmir and Ladakh21 Sept 2026

Bench: HON'BLE THE CHIEF JUSTICE ,HON'BLE MR. JUSTICE M.A. CHOWDHARY

Biostadt INDIA LTD. Th. Sahil Dutt vs. Union Of INDIA Th. Secretary, Ministry Of Finance, And Others

WP(C)/2058/2024HC Jammu and Kashmir and Ladakh21 Sept 2026

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE SHAHZAD AZEEM

M/S Takia Peer Construction And Engineer Co. Th. Sadam Malik vs. Union Of INDIA Th. Secretary, Ministry Of Finance, New Delhi And Others

WP(C)/2994/2026HC Jammu and Kashmir and Ladakh19 Sept 2026

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI

Green Valley Sumo Taxi Stand Union Srinagar Dood Ganga Through Its President Afaq Hussain Khan vs. Union Territory Of J And K And Ors (Transport Department)

WP(C)/1016/2023HC Jammu and Kashmir and Ladakh18 Sept 2026

Bench: HON'BLE MR. JUSTICE RAJNESH OSWAL

Hotel Shamas-Ul-Haq Th.Its Prop vs. Union Territory Of J And K (Home) And Others

WP(C)/1204/2026HC Jammu and Kashmir and Ladakh16 Sept 2026

Bench: HON'BLE THE CHIEF JUSTICE ,HON'BLE MR. JUSTICE RAJNESH OSWAL

M/S Hotel Hajr Th.Its Proprietor vs. Union Territory Of J And K (Home) And Others

WP(C)/1203/2026HC Jammu and Kashmir and Ladakh16 Sept 2026

Bench: HON'BLE THE CHIEF JUSTICE ,HON'BLE MR. JUSTICE RAJNESH OSWAL

Danish Hassan vs. Ut Of J And K (Sales Tax, Kashmir) And Ors

WP(C)/2538/2024HC Jammu and Kashmir and Ladakh07 Sept 2026

Bench: HON'BLE THE CHIEF JUSTICE (A),HON'BLE MR. JUSTICE MOHD YOUSUF WANI

Ncc Limited Through Its Authorized Signatory vs. Union Territory Of J And K And Another (State Taxes Department)

WP(C)/1935/2026HC Jammu and Kashmir and Ladakh12 Aug 2026

Bench: HON'BLE THE CHIEF JUSTICE (A),HON'BLE MR. JUSTICE MOHD YOUSUF WANI

The Northern Consumer Cooperative Limited Through Its Chairman vs. Union Territory Of J And K And Others (Cooperative Department)

WP(C)/1685/2026HC Jammu and Kashmir and Ladakh27 Jul 2026

Bench: HON'BLE MR. JUSTICE RAHUL BHARTI

Mohammad Hazzak Lohar And Anr vs. Commissioner State Tax And Anr

WP(C)/2434/2025HC Jammu and Kashmir and Ladakh23 Jul 2026

Bench: HON'BLE THE CHIEF JUSTICE (A),HON'BLE MR. JUSTICE MOHD YOUSUF WANI

Akingam Cmsl Bindoo Kokernag And Others vs. Union Territory Of J And K And Others (Social Welfare)

LPA/142/2026HC Jammu and Kashmir and Ladakh21 Jul 2026

Bench: HON'BLE THE CHIEF JUSTICE (A),HON'BLE MR. JUSTICE MOHD YOUSUF WANI

Tahir Ahmad Pandith vs. Union Territory Through Commsioner State Taxes And Others

WP(C)/221/2026HC Jammu and Kashmir and Ladakh20 Jul 2026

Bench: HON'BLE THE CHIEF JUSTICE (A),HON'BLE MR. JUSTICE MOHD YOUSUF WANI

M/S Monika Screener Plant Th Monika Sharma vs. J And K Pollution Control Committee Th Member Secretary Forest Complex Jammu And Others

WP(C)/1715/2026HC Jammu and Kashmir and Ladakh10 Jul 2026

Bench: HON'BLE MR. JUSTICE SANJAY PARIHAR

M/S Ferro Techniks Th Vikram Gupta And Others vs. Ut Of J And K Commissioner Secretary TO Govt. Industries And Commerce Dept. And Others

WP(C)/1693/2026HC Jammu and Kashmir and Ladakh05 Jun 2026

Bench: HON'BLE MR. JUSTICE MOHD. YOUSUF WANI

New Kabady Shop vs. State Texes Department Th.Its Commissioner

WP(C)/593/2026HC Jammu and Kashmir and Ladakh02 Jun 2026

Bench: HON'BLE MR. JUSTICE SANJAY DHAR,HON'BLE MR. JUSTICE SANJAY PARIHAR

Jhelum Infra Projects PVT LTD Th Its Managing Director Raj Kumar Gupta vs. T A Infra Projects LTD Th Managing Director

Arb P/1/2026HC Jammu and Kashmir and Ladakh22 May 2026

Bench: HON'BLE MR. JUSTICE SANJAY DHAR

Manzoor Ahmad Bhat vs. Union Territory Of J And K And Others (Finance)

WP(C)/940/2026HC Jammu and Kashmir and Ladakh05 May 2026

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE SANJAY PARIHAR

M/S Mohammad Maqbool Lone vs. Union Territory Of J And K And Others (State Taxes Department)

WP(C)/852/2026HC Jammu and Kashmir and Ladakh27 Apr 2026

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE SANJAY PARIHAR

M/S Mohd Maqbool Lone vs. Union Territory Of J And K And Others (State Taxes Department)

WP(C)/851/2026HC Jammu and Kashmir and Ladakh27 Apr 2026

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE SANJAY PARIHAR