High Court of Jammu and Kashmir and Ladakh GST Judgments — 2021

7 judgments, newest first.

M/S Sharma Construction Company Th Mangu Ram Sharma vs. Union Of INDIA Th Ministry Of Defence And Others

Arb P/27/2020HC Jammu and Kashmir and Ladakh27 Aug 2021

Bench: HON'BLE THE CHIEF JUSTICE

M/S Girdhari Lal Parihar And Anr vs. Union Territory Of J And K Th. Secy. Finance Deptt. And Ors

WP(C)/4212/2019HC Jammu and Kashmir and Ladakh23 Aug 2021

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE PUNEET GUPTA

Unicorn Denmart LTD vs. State Of Jammu And Kashmir And Ors ( Medical Education )

OWP/786/2018HC Jammu and Kashmir and Ladakh14 Jun 2021

Bench: HON'BLE THE CHIEF JUSTICE ALI MOHAMMAD MAGREY

Mars Goods Carriers vs. Union Territory Of J And K And Ors. (State Taxes Administration And Enforcement)

WP(C)/344/2021HC Jammu and Kashmir and Ladakh29 Mar 2021

Bench: HON'BLE THE CHIEF JUSTICE PANKAJ MITHAL,HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL

Navneet R Janwar vs. State Tax Officer Circle R Jammu And Kashmir Goods And Service Tax And Others

WP(C)/443/2021HC Jammu and Kashmir and Ladakh17 Mar 2021

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE SANJAY DHAR

Jai Enterprises Th. Its Proprietor Jai Kunwar Singh vs. Union Of INDIA Th. Principal Secretary, Ministry Of Revenue

OWP/513/2019HC Jammu and Kashmir and Ladakh05 Feb 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE RAJNESH OSWAL

Neptune Plastics Th. Its Partner Yuvraj Singh vs. Union Of INDIA Th.Pr.Secy.Ministry Of Finance, Deptt. Of Revenue And Ors

OWP/512/2019HC Jammu and Kashmir and Ladakh05 Feb 2021

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE RAJNESH OSWAL

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