High Court of Jammu and Kashmir and Ladakh GST Judgments — 2022

9 judgments.

• Parveez Ahmad Baba v. Union Territory Of J And K And Ors. (Health And Medical Education Department)

  Record only

  LPA/197/2022·3 Nov 2022

• Commissioner Of Commercial Taxes And Anr v. J And K State Sales Tax Tribunal And Anr

  Record only

  OWP/1039/2012·30 Sept 2022

• Parveez Ahmad Baba v. Union Territory Ofj And K And Ors. (Health And Medical Education Department)

  Record only

  WP(C)/1997/2021·13 Sept 2022

• Himaliyan Enterprises Pulwama v. State Of Jk And Others

  Record only

  OWP/1755/2014·5 Sept 2022

• M/S National Tyre House, Batamaloo v. Union Territory Of J And K And Ors. (State Taxes Department)

  Record only

  WP(C)/1539/2022·21 Jul 2022

• Arshad Iqbal Kenu v. State Of Jk And Ors (Commercial Taxes Department)

  Record only

  OWP/81/2018·3 Jun 2022

• M/S Valley Motors v. Union Territory Of J And K And Ors. (Finance Department)

  Record only

  WP(C)/524/2022·23 Mar 2022

• M/S Dar Motors Private Limited v. Union Territory Of J And K And Ors. (Finance Department)

  Record only

  WP(C)/523/2022·23 Mar 2022

• Shahida Noor v. Union Territory Of J And K And Ors. (Finance Departmentt)

  Record only

  WP(C)/500/2022·22 Mar 2022