BharatTaxGST

High Court of Jammu and Kashmir and Ladakh GST Judgments — 2022

309 judgments, newest first. Page 4 of 4.

Commissioner Of Central GST And Central Excise vs. M/S Satyam Cements, New Industrial Area

CEA/461/2021HC Jammu and Kashmir and Ladakh23 May 2022

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE SANJAY DHAR

Commissioner CGST And Central Excise Jammu vs. M/S R B Jodhamal Industries PVT LTD

CEA/99/2020HC Jammu and Kashmir and Ladakh23 May 2022

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE SANJAY DHAR

Commissioner Of C G S T And Central Excise J And K Jammu vs. Narbada Industries Bari Barhmana Jammu

CEA/10/2020HC Jammu and Kashmir and Ladakh23 May 2022

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE SANJAY DHAR

Sardari Lal vs. Deputy Commissioner Sales Tax Excicise And Taxation Deptt And Another

WP(C)/2402/2021HC Jammu and Kashmir and Ladakh21 May 2022

Bench: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR,HON'BLE MR. JUSTICE RAHUL BHARTI

Tarsem Singh Salaria vs. Union Territory Of J And K Th Incharge Police Station Channi Himmat Jammu And Another

Bail App/118/2022HC Jammu and Kashmir and Ladakh08 Apr 2022

Bench: HON'BLE MR. JUSTICE MOHAN LAL

M/S Valley Motors vs. Union Territory Of J And K And Ors. (Finance Department)

WP(C)/524/2022HC Jammu and Kashmir and Ladakh23 Mar 2022

Bench: HON'BLE THE CHIEF JUSTICE ALI MOHAMMAD MAGREY,HON'BLE MR. JUSTICE MOHAN LAL

M/S Dar Motors Private Limited vs. Union Territory Of J And K And Ors. (Finance Department)

WP(C)/523/2022HC Jammu and Kashmir and Ladakh23 Mar 2022

Bench: HON'BLE THE CHIEF JUSTICE ALI MOHAMMAD MAGREY,HON'BLE MR. JUSTICE MOHAN LAL

Shahida Noor vs. Union Territory Of J And K And Ors. (Finance Departmentt)

WP(C)/500/2022HC Jammu and Kashmir and Ladakh22 Mar 2022

Bench: HON'BLE THE CHIEF JUSTICE ALI MOHAMMAD MAGREY,HON'BLE MR. JUSTICE MOHAN LAL

M/S Lupin LTD Epip Kartholi Sidco Industrial Complex Bari Barahmana Th Vinod Raina vs. Union Of INDIA Th Secretary Deptt Of Industrial Policy And Promotion Ministry Of Commerce And Ors

WP(C)/1859/2020HC Jammu and Kashmir and Ladakh10 Mar 2022

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MRS. JUSTICE SINDHU SHARMA

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