Tarsem Singh Salaria vs. Union Territory Of J And K Th Incharge Police Station Channi Himmat Jammu And Another
Bail App/118/2022HC Jammu and Kashmir and LadakhGSTCNR JKHC02001508202208 April 2022Bench: HON'BLE MR. JUSTICE MOHAN LAL1 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
Bail App No. 118/2022
Tarsem Singh Salaria
….Petitioner (s)
Through :- Mr. Narinder Kumar Attri, Advocate
V/s
UT of J&K & Anr.
….Respondent(s)
Through :-
Coram:
HON’BLE MR. JUSTICE MOHAN LAL, JUDGE
06.04.
2022
Heard.
Reserved for orders.
(Mohan Lal) Judge Jammu: 06.04.2022 Vijay
Sr.No. 80 2022:JKLHC-JMU:1897
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