High Court of Jammu and Kashmir and Ladakh GST Judgments — 2020

5 judgments, newest first.

M/S Ktm Jammu Th Its General Manager Gurvinder Singh vs. Union Territory Of J And K Th Transport Deptt And Ors

WP(C)/1745/2020HC Jammu and Kashmir and Ladakh10 Nov 2020

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MRS. JUSTICE SINDHU SHARMA

M/S Mir Bone Crusher Igc And Anr vs. Union Territory Of J And K And Ors. (Industries And Commerce Department)

WP(C)/1593/2020HC Jammu and Kashmir and Ladakh03 Nov 2020

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR

Rayaiz Ahmed vs. The Union Territory Of Jammu And Kashmir Th Secretary P W R And B Deptt And Others

WP(C)/377/2020HC Jammu and Kashmir and Ladakh23 Oct 2020

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL

Jammu Automart PVT LTD Th Ashwani Pradhan vs. Union Territory Of Jammu And Kashmir Th Secretary Transport Deptt And Others

WP(C)/1140/2020HC Jammu and Kashmir and Ladakh19 Oct 2020

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE SANJAY DHAR

Commissioner Of Sales Tax vs. Chairman Sales Tax Appl.Tribunal And Anr

STR/1/2011HC Jammu and Kashmir and Ladakh10 Feb 2020

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE THE CHIEF JUSTICE

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