High Court of Jammu and Kashmir and Ladakh GST Judgments — 2019

427 judgments, newest first. Page 1 of 5.

Commissioner Of Central G.S.T. And Central Excise J And K, Jammu vs. Sun Pharma Laboratories LTD. Bari Brahmana Jammu

CEA/194/2019HC Jammu and Kashmir and Ladakh23 Dec 2019

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE ALI MOHAMMAD MAGREY

Commissioner Of Central G.S.T. And Central Excise J And K, Jammu vs. Sun Pharma Laboratories LTD. I.G.C. Samba

CEA/191/2019HC Jammu and Kashmir and Ladakh23 Dec 2019

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE ALI MOHAMMAD MAGREY

Commissioner Of Central G.S.T. And Central Excise J And K, Jammu vs. Sun Pahrma Laboratories LTD. I.G.C. Samba

CEA/189/2019HC Jammu and Kashmir and Ladakh23 Dec 2019

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE ALI MOHAMMAD MAGREY

Hk Auto World Private Limited vs. Union Of INDIA And Anr. (Ministry Of Finance)

WP(C)/3050/2019HC Jammu and Kashmir and Ladakh18 Dec 2019

Bench: HON'BLE THE CHIEF JUSTICE ALI MOHAMMAD MAGREY,HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR

Commissioner Of Central G.S.T. And Excise J And K Jammu vs. Bbf Industries

CEA/184/2019HC Jammu and Kashmir and Ladakh16 Dec 2019

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE THE CHIEF JUSTICE

Commissioner Of Central G.S.T. And Excise J And K Jammu vs. Bbf Industries

CEA/185/2019HC Jammu and Kashmir and Ladakh16 Dec 2019

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE THE CHIEF JUSTICE

State Th.Commssr.Of Sales Tax And Ors vs. M/S 92.7 Fm And Anr

OWP/1414/2012HC Jammu and Kashmir and Ladakh21 Oct 2019

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE THE CHIEF JUSTICE

Commissioner Of Central GST And Central Excise, J And K vs. Biostadt INDIA Limited

CEA/71/2018HC Jammu and Kashmir and Ladakh02 Sept 2019

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE RASHID ALI DAR

Commissioner Of Central GST And Central Excise, J And K vs. Biostadt INDIA Limited

CEA/78/2018HC Jammu and Kashmir and Ladakh02 Sept 2019

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE RASHID ALI DAR

Commissioner Of Central GST And Central Excise, J And K vs. Biostadt INDIA Limited

CEA/70/2018HC Jammu and Kashmir and Ladakh02 Sept 2019

Bench: HON'BLE MR. JUSTICE RASHID ALI DAR,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise, J And K vs. Saraswati Agro Chemical INDIA PVT. LTD

CEA/68/2018HC Jammu and Kashmir and Ladakh02 Sept 2019

Bench: HON'BLE MR. JUSTICE RASHID ALI DAR,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise, J And K vs. Biostadt INDIA Limited

CEA/72/2018HC Jammu and Kashmir and Ladakh02 Sept 2019

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE RASHID ALI DAR

Commissioner Of Central GST And Central Excise, J And K vs. Nitin Enterprises

CEA/13/2018HC Jammu and Kashmir and Ladakh02 Sept 2019

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE RASHID ALI DAR

Commissioner Of Central GST And Central Excise, J And K vs. Biostadt INDIA Limited

CEA/74/2018HC Jammu and Kashmir and Ladakh02 Sept 2019

Bench: HON'BLE MR. JUSTICE RASHID ALI DAR,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise, J And K vs. Biostadt INDIA Limited

CEA/76/2018HC Jammu and Kashmir and Ladakh02 Sept 2019

Bench: HON'BLE MR. JUSTICE RASHID ALI DAR,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central G.S.T. And Central Excise J And K, Jammu vs. Biostadt INDIA LTD

CEA/94/2019HC Jammu and Kashmir and Ladakh02 Sept 2019

Bench: HON'BLE MR. JUSTICE RASHID ALI DAR,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise, J And K vs. Biostadt INDIA Limited

CEA/75/2018HC Jammu and Kashmir and Ladakh02 Sept 2019

Bench: HON'BLE MR. JUSTICE RASHID ALI DAR,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise, J And K vs. Biostadt INDIA Limited

CEA/73/2018HC Jammu and Kashmir and Ladakh02 Sept 2019

Bench: HON'BLE MR. JUSTICE RASHID ALI DAR,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise, J And K vs. Biostadt INDIA Limited

CEA/69/2018HC Jammu and Kashmir and Ladakh02 Sept 2019

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE RASHID ALI DAR

Commissioner Of Central G.S.T. And Central Excise J And K Jammu vs. Insecticides INDIA LTD

CEA/89/2019HC Jammu and Kashmir and Ladakh02 Sept 2019

Bench: HON'BLE MR. JUSTICE RASHID ALI DAR,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise, J And K vs. Biostadt INDIA Limited

CEA/77/2018HC Jammu and Kashmir and Ladakh02 Sept 2019

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE RASHID ALI DAR

Commissioner Of Central GST And Central Excise, J And K vs. Saraswati Agro Chemical INDIA PVT. LTD

CEA/67/2018HC Jammu and Kashmir and Ladakh02 Sept 2019

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE RASHID ALI DAR

Commissioner Of Central GST And Central Excise Jammu vs. Sds Ramcides Crop Science PVT.LTD

CEA/131/2018HC Jammu and Kashmir and Ladakh02 Sept 2019

Bench: HON'BLE MR. JUSTICE RASHID ALI DAR,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise Jammu vs. Crop Chemicals INDIA LTD

CEA/41/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise Jammu vs. Hardcastle Petrofer PVT.LTD

CEA/61/2018HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central G.S.T. And Central Excise J And K, Jammu vs. United Phosphorous LTD

CEA/123/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central G.S.T. And Central Excise J And K Jammu vs. Ultimate Flexi Pack LTD

CEA/98/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central G.S.T. And Central Excise J And K Jammu vs. Insecticides INDIA LTD

CEA/166/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central G.S.T. And Central Excise J And K Jammu vs. V M C O Alloys

CEA/144/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central G.S.T. And Central Excise, Jammu vs. J And K Cement Corporation, Kathua

CEA/61/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise, J And K vs. Biostadt INDIA Limited

CEA/96/2018HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of GST And Central Excise J And K, Jammu vs. Nitin Enterprises

CEA/7/2018HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissionet Of Central GST And Central Excise Jammu vs. Shiva Industries, Kathua

CEA/70/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise, J And K vs. Insecticides INDIA LTD

CEA/4/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central G.S.T. And Central Excise J And K, Jammu vs. United Phosphorous LTD

CEA/121/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central G.S.T. And Central Excise J And K Jammu vs. Insecticides INDIA LTD

CEA/108/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central G.S.T. And Central Excise J And K Jammu vs. Insecticides INDIA LTD

CEA/86/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise J And K, Jammu vs. J And K Cement Corporation Kathua, J And K

CEA/59/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise, J And K vs. Biostadt INDIA Limited

CEA/11/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commssr Of Central GST And Central Excise vs. Crystal Crop Protection PVT.LTD

CEA/28/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commssr Of Central GST And Central Excise vs. Sds Ramcides Crop Science PVT.LTD

CEA/132/2018HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise, J And K vs. Sun Pharma Laboratories LTD

CEA/27/2018HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central G.S.T. And Central Excise J And K, Jammu vs. Jai Shree Rasayan Udyog LTD

CEA/136/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Comm. Of Central GST And Central Excise Jammu vs. Shiva Industries

CEA/46/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commssr Of Central GST And Central Excise vs. Reckitt Benckiser INDIA LTD

CEA/123/2018HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

CEA/47/2018HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central G.S.T. And Central Excise J And K Jammu vs. Ultimate Flexi Pack LTD

CEA/173/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise, J And K vs. Nitin Enterprises

CEA/15/2018HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise Jammu vs. Crop Chemicals INDIA LTD

CEA/15/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

CEA/62/2018HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise Jammu vs. Biostadt INDIA LTD

CEA/36/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise, J And K vs. Biostadt INDIA Limited

CEA/16/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise Jammu vs. Hitachi Home And Life Solutions INDIA LTD

CEA/147/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise vs. Sds Ramacides Crop Science PVT. LTD

CEA/25/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commssr Of Central GST And Central Excise vs. Insecticides INDIA LTD

CEA/137/2018HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central G.S.T. And Central Excise J And K Jammu vs. Bbf Industries, Samba

CEA/139/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commssr Of Central GST And Central Excise vs. Reckitt Benckiser INDIA LTD

CEA/21/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central G.S.T. And Central Excise J And K, Jammu vs. V M C O Alloys

CEA/126/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise, J And K vs. Biostadt INDIA Limited

CEA/83/2018HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

CEA/34/2018HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central G.S.T. And Central Excise J And K Jammu vs. Hitachi Home And Life Solutions INDIA LTD

CEA/174/2019HC Jammu and Kashmir and Ladakh21 Aug 2019

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE RAJESH BINDAL