BharatTaxGST

High Court of Jammu and Kashmir and Ladakh GST Judgments — 2019

427 judgments, newest first. Page 5 of 5.

Commissionet Of Central GST And Central Excise Jammu vs. Shiva Industries, Kathua

MCC/74/2019HC Jammu and Kashmir and Ladakh06 Mar 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, Jammu vs. J And K Cement Corporation Kathua J And K

MCC/70/2019HC Jammu and Kashmir and Ladakh06 Mar 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central G.S.T. And Central Excise, Jammu vs. J And K Cement Corporation, Kathua

MCC/72/2019HC Jammu and Kashmir and Ladakh06 Mar 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K Jammu vs. J And K Cement Corporation, Kathua J And K

MCC/73/2019HC Jammu and Kashmir and Ladakh06 Mar 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central G.S.T. And Central Excise, Jammu vs. Insecticides INDIA LTD. Udhampur

MCC/65/2019HC Jammu and Kashmir and Ladakh06 Mar 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central G.S.T. And Central Excise, Jammu vs. Insecticides INDIA LTD. Udhampur

MCC/66/2019HC Jammu and Kashmir and Ladakh06 Mar 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central G.S.T. And Central Excise, Jammu vs. J And K Cement Corporation, Kathua

MCC/71/2019HC Jammu and Kashmir and Ladakh06 Mar 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, Jammu vs. Shiva Industries

MCC/94/2019HC Jammu and Kashmir and Ladakh05 Mar 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, Jammu vs. Devendra Kumar Jain

MCC/357/2018HC Jammu and Kashmir and Ladakh25 Feb 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Central GST And Central Excise Jammu vs. Commissioner Central GST And Central Excise Jammu

MCC/355/2018HC Jammu and Kashmir and Ladakh25 Feb 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, Jammu vs. Vinod Kumar Jain

MCC/356/2018HC Jammu and Kashmir and Ladakh25 Feb 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissionet Of Central GST And Central Excise Jammu vs. Shiva Industries, Kathua

MCC/75/2019HC Jammu and Kashmir and Ladakh22 Feb 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissionet Of Central GST And Central Excise Jammu vs. Shiva Industries, Kathua

MCC/78/2019HC Jammu and Kashmir and Ladakh22 Feb 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissionet Of Central GST And Central Excise Jammu vs. Shiva Industries, Kathua

MCC/77/2019HC Jammu and Kashmir and Ladakh22 Feb 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissionet Of Central GST And Central Excise Jammu vs. Shiva Industries, Kathua

MCC/76/2019HC Jammu and Kashmir and Ladakh22 Feb 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise Jammu vs. Shiva Industries, Kathua

MCC/82/2019HC Jammu and Kashmir and Ladakh22 Feb 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissionet Of Central GST And Central Excise Jammu vs. Shiva Industries, Kathua

MCC/83/2019HC Jammu and Kashmir and Ladakh22 Feb 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

M/S Sapco INDIA vs. State Th.Finance Deptt. And Anr

OWP/1750/2017HC Jammu and Kashmir and Ladakh22 Feb 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise J And K, Jammu vs. Shiva Industries

MCC/57/2019HC Jammu and Kashmir and Ladakh20 Feb 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise J And K, Jammu vs. Shiva Industries

MCC/56/2019HC Jammu and Kashmir and Ladakh20 Feb 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Comm. Of Central GST And Central Excise Jammu vs. Shiva Industries

MCC/59/2019HC Jammu and Kashmir and Ladakh20 Feb 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise J And K, Jammu vs. Shiva Industries

MCC/58/2019HC Jammu and Kashmir and Ladakh20 Feb 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Comm. Of Central GST And Central Excise Jammu vs. Shiva Indutries

MCC/55/2019HC Jammu and Kashmir and Ladakh20 Feb 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central G.S.T. And Central Excise, Jammu vs. Insecticides INDIA LTD. Udhampur

MCC/61/2019HC Jammu and Kashmir and Ladakh20 Feb 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central G.S.T. And Central Excise, Jammu vs. Insecticides INDIA LTD. Udhampur

MCC/64/2019HC Jammu and Kashmir and Ladakh06 Feb 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central G.S.T. And Central Excise, Jammu vs. Insecticides INDIA LTD. Udhampur

MCC/62/2019HC Jammu and Kashmir and Ladakh06 Feb 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central G.S.T. And Central Excise, Jammu vs. Insecticides INDIA LTD. Udhampur

MCC/63/2019HC Jammu and Kashmir and Ladakh06 Feb 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

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