BharatTaxGST

High Court of Jammu and Kashmir and Ladakh GST Judgments — 2018

59 judgments, newest first.

Commissioner Of Central GST And Central Excise, J And K vs. Saraswati Agro Chemical INDIA PVT. LTD

MCC/401/2018HC Jammu and Kashmir and Ladakh31 Dec 2018

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Biostadt INDIA Limited

MCC/352/2018HC Jammu and Kashmir and Ladakh17 Dec 2018

Bench: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR,HON'BLE MRS. JUSTICE SINDHU SHARMA

Commissioner Of Central GST And Central Excise, J And K vs. Biostadt INDIA Limited

MCC/349/2018HC Jammu and Kashmir and Ladakh17 Dec 2018

Bench: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR,HON'BLE MRS. JUSTICE SINDHU SHARMA

Commissioner Of Central GST And Central Excise, J And K vs. Biostadt INDIA Limited

MCC/354/2018HC Jammu and Kashmir and Ladakh17 Dec 2018

Bench: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR,HON'BLE MRS. JUSTICE SINDHU SHARMA

Commissioner Of Central GST And Central Excise, J And K vs. Biostadt INDIA Limited

MCC/353/2018HC Jammu and Kashmir and Ladakh17 Dec 2018

Bench: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR,HON'BLE MRS. JUSTICE SINDHU SHARMA

Commissioner Of Central GST And Central Excise, J And K vs. Biostadt INDIA Limited

MCC/350/2018HC Jammu and Kashmir and Ladakh17 Dec 2018

Bench: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR,HON'BLE MRS. JUSTICE SINDHU SHARMA

Commissioner Of Central GST And Central Excise, J And K vs. Biostadt INDIA Limited

MCC/351/2018HC Jammu and Kashmir and Ladakh17 Dec 2018

Bench: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR,HON'BLE MRS. JUSTICE SINDHU SHARMA

Ritzy Polymers I.G.C. Sidco vs. Union Of INDIA Th. Secy. Deptt. Of Revenue, Ministry Of Finance And Ors

OWP/2514/2018HC Jammu and Kashmir and Ladakh07 Dec 2018

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise Jammu vs. Hardcastle Petrofer PVT.LTD

MCC/315/2018HC Jammu and Kashmir and Ladakh28 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/312/2018HC Jammu and Kashmir and Ladakh28 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise Jammu vs. Hardcastle Petrofer PVT.LTD

MCC/314/2018HC Jammu and Kashmir and Ladakh28 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/319/2018HC Jammu and Kashmir and Ladakh28 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/305/2018HC Jammu and Kashmir and Ladakh28 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/313/2018HC Jammu and Kashmir and Ladakh28 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/321/2018HC Jammu and Kashmir and Ladakh28 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/308/2018HC Jammu and Kashmir and Ladakh28 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/310/2018HC Jammu and Kashmir and Ladakh28 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/320/2018HC Jammu and Kashmir and Ladakh28 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/307/2018HC Jammu and Kashmir and Ladakh28 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/306/2018HC Jammu and Kashmir and Ladakh28 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise Jammu vs. Hardcastle Petrofer PVT.LTD

MCC/309/2018HC Jammu and Kashmir and Ladakh28 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/322/2018HC Jammu and Kashmir and Ladakh28 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/318/2018HC Jammu and Kashmir and Ladakh28 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/311/2018HC Jammu and Kashmir and Ladakh28 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/296/2018HC Jammu and Kashmir and Ladakh27 Nov 2018

Bench: HON'BLE MR. JUSTICE TASHI RABSTAN,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/301/2018HC Jammu and Kashmir and Ladakh27 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/303/2018HC Jammu and Kashmir and Ladakh27 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/295/2018HC Jammu and Kashmir and Ladakh27 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/298/2018HC Jammu and Kashmir and Ladakh27 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/297/2018HC Jammu and Kashmir and Ladakh27 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/299/2018HC Jammu and Kashmir and Ladakh27 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/302/2018HC Jammu and Kashmir and Ladakh27 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/304/2018HC Jammu and Kashmir and Ladakh27 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/300/2018HC Jammu and Kashmir and Ladakh27 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/294/2018HC Jammu and Kashmir and Ladakh27 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/291/2018HC Jammu and Kashmir and Ladakh26 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/286/2018HC Jammu and Kashmir and Ladakh26 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/287/2018HC Jammu and Kashmir and Ladakh26 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/289/2018HC Jammu and Kashmir and Ladakh26 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/290/2018HC Jammu and Kashmir and Ladakh26 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/288/2018HC Jammu and Kashmir and Ladakh26 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Hardcastle Petrofer PVT. LTD

MCC/285/2018HC Jammu and Kashmir and Ladakh26 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE MR. JUSTICE TASHI RABSTAN

Commissioner Of Central GST And Central Excise, J And K vs. Cadila Pharmaceuticals PVT. LTD

MCC/264/2018HC Jammu and Kashmir and Ladakh19 Nov 2018

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise, J And K vs. Cadila Pharmaceuticals PVT. LTD

MCC/263/2018HC Jammu and Kashmir and Ladakh19 Nov 2018

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE RAJESH BINDAL

Commissioner Of Central GST And Central Excise, J And K vs. Nitin Enterprises

MCC/260/2018HC Jammu and Kashmir and Ladakh19 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE THE CHIEF JUSTICE

Commissioner Of Central GST And Central Excise, J And K vs. Cadila Pharmaceuticals PVT. LTD

MCC/267/2018HC Jammu and Kashmir and Ladakh19 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE THE CHIEF JUSTICE

Commissioner Of Central GST And Central Excise, J And K vs. Cadila Pharmaceuticals PVT. LTD

MCC/265/2018HC Jammu and Kashmir and Ladakh19 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE THE CHIEF JUSTICE

Commissioner Of Central GST And Central Excise, J And K vs. Nitin Enterprises

MCC/258/2018HC Jammu and Kashmir and Ladakh19 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE THE CHIEF JUSTICE

Commissioner Of Central GST And Central Excise, J And K vs. Nitin Enterprises

MCC/255/2018HC Jammu and Kashmir and Ladakh19 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE THE CHIEF JUSTICE

Commissioner Of Central GST And Central Excise, J And K vs. Nitin Enterprises

MCC/254/2018HC Jammu and Kashmir and Ladakh19 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE THE CHIEF JUSTICE

Commissioner Of Central GST And Central Excise, J And K vs. Nitin Enterprises

MCC/256/2018HC Jammu and Kashmir and Ladakh19 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE THE CHIEF JUSTICE

Commissioner Of Central GST And Central Excise, J And K vs. Nitin Enterprises

MCC/257/2018HC Jammu and Kashmir and Ladakh19 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE THE CHIEF JUSTICE

Commissioner Of Central GST And Central Excise, J And K vs. Cadila Pharmaceuticals PVT. LTD

MCC/266/2018HC Jammu and Kashmir and Ladakh19 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE THE CHIEF JUSTICE

Commissioner Of Central GST And Central Excise, J And K vs. Nitin Enterprises

MCC/259/2018HC Jammu and Kashmir and Ladakh19 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE THE CHIEF JUSTICE

Commissioner Of Central GST And Central Excise, J And K vs. Cadila Pharmaceuticals PVT. LTD

MCC/262/2018HC Jammu and Kashmir and Ladakh19 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJESH BINDAL,HON'BLE THE CHIEF JUSTICE

M/S Karamhans Food PVT.LTD vs. State Th.Secy.Finance Deptt. And Ors

OWP/173/2018HC Jammu and Kashmir and Ladakh17 Oct 2018

Bench: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR,HON'BLE MRS. JUSTICE SINDHU SHARMA

Kashmir Walnut Trading Company vs. State Th.Finance And Ors

OWP/1734/2018HC Jammu and Kashmir and Ladakh11 Sept 2018

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR GUPTA,HON'BLE MR. JUSTICE ALOK ARADHE

M/S New Kissan Milk Food Th. Vinod Grover vs. State Of J And K Th. Commissioner Secy. Social Welfare Deptt. And Ors

OWP/1556/2018HC Jammu and Kashmir and Ladakh14 Aug 2018

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR GUPTA

M/S New Kissan Milk Food Th. Vinod Grover vs. State Of J And K Th. Commissioner Secy. Social Welfare Deptt. And Ors

OWP/1557/2018HC Jammu and Kashmir and Ladakh14 Aug 2018

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR GUPTA

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