Commissioner Of Central GST And Central Excise J And K , Jammu vs. Shiva Industries
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Serial No.56 Regular List
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
MCC No. 57/2019 c/w CEA No. 49/2019
Date of order: 20.02.2019 Coram: HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE TASHI RABSTAN, JUDGE
Appearance: For the petitioner/appellant(s) : None
For the Respondent(s)
:
i) Whether approved for reporting in Yes/No Law journals etc.: ii) Whether approved for publication in press:
Yes/No
None appears for the applicant/appellant when the matter is called out. In the interest of justice, adverse orders are deferred.
List on 2nd April, 2019. (Tashi Rabstan) (Gita Mittal)
Judge Chief Justice Jammu 20.02.2019 Sanjeev
SANJEEV KUMAR UPPAL 2019.02.20 14:17 I attest to the accuracy and integrity of this document
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