High Court of Jammu and Kashmir and Ladakh GST Judgments — 2026
15 judgments.
WP(C)/2994/2026·
WP(C)/1016/2023·
WP(C)/1935/2026·
WP(C)/593/2026·
Arb P/1/2026·
WP(C)/1094/2026·
WP(C)/956/2023·
WP(C)/953/2023·
WP(C)/1819/2025·
M/S Heritage Agro Industry v. Union Territory Of J And K And Others (State Taxes Department)
Record onlyWP(C)/470/2026·
WP(C)/466/2026·
WP(C)/2092/2025·
WP(C)/2313/2025·
WP(C)/273/2026·
WP(C)/2977/2025·