High Court of Jammu and Kashmir and Ladakh GST Judgments — 2025

76 judgments.

• Bharat Oil Traders Th Manav Mahajan v. Assistant Commissioner CGST Samba And Another

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  WP(C)/192/2023·30 Dec 2025

• T C Tours Limited v. Union Territory Of J And K And Ors. (Finance Department)

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  WP(C)/809/2024·24 Dec 2025

• Hari Lal v. Union Of INDIA Th Secretary, Ministry Of Finance, New Delhi And Others

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  WP(C)/3412/2025·8 Dec 2025

• Ajaz Ahmad Mir v. Union Territory Of J And K And Ors. (Sales Tax)

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  WP(C)/785/2024·2 Dec 2025

• M/S Ukas Goods Carrier v. Union Territory Of J And K And Ors. (Finance Department) Ch

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  WP(C)/1961/2021·2 Dec 2025

• M/S Shabir Ahmad v. Union Of INDIA And Ors. (Ministry Of Finance)

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  WP(C)/2479/2025·27 Nov 2025

• M/S F.A.Enterprises v. U.O.I And Ors (Ministry Of Finance)

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  WP(C)/2165/2024·27 Nov 2025

• M/S Original Kashmir v. Union Of INDIA And Ors. (Finance)

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  WP(C)/2075/2024·27 Nov 2025

• M/S Ali Jan Khan And Ors v. U.O.I And Ors (Ministry Of Finance)

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  WP(C)/2151/2024·27 Nov 2025

• M/S R. J. Trading v. Union Territory Of J And K And Ors. (Finance)

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  WP(C)/2003/2024·27 Nov 2025

• M/S A.S.Traders v. U.O.I And Ors (Ministry Of Finance)

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  WP(C)/2166/2024·27 Nov 2025

• M/S Fahad Traders v. Union Of INDIA And Ors. (Finance)

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  WP(C)/2072/2024·27 Nov 2025

• M/S New Goodwill Traders v. Union Of INDIA And Ors. (Finance)

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  WP(C)/2073/2024·27 Nov 2025

• M/S Kuloo Fruit Company v. Union Of INDIA And Ors. (Finance)

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  WP(C)/617/2025·27 Nov 2025

• M/S R. J. M. Brothers v. Union Of INDIA And Ors. (Finance)

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  WP(C)/533/2025·27 Nov 2025

• M/S New Green Basket / Khursheed Traders v. Union Of INDIA And Ors. (Ministry Of Finance)

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  WP(C)/2480/2025·27 Nov 2025

• M/S New Good Will Traders v. Union Of INDIA And Ors. (Ministry Of Finance)

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  WP(C)/2477/2025·27 Nov 2025

• M/S J.B. Traders v. Union Of INDIA (Finance) And Ors.

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  WP(C)/1961/2024·27 Nov 2025

• M/S Mir Muneer Trading Company v. Union Of INDIA And Ors. (Ministry Of Finance)

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  WP(C)/2009/2024·27 Nov 2025

• M/S R. J. Trading v. Union Of INDIA And Ors. (Finance)

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  WP(C)/475/2025·27 Nov 2025

• H. K. Traders v. Union Of INDIA And Ors. (Finance)

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  WP(C)/2156/2024·27 Nov 2025

• M/S New Ismail Enterprises v. Union Of INDIA And Ors. (Finance)

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  WP(C)/2074/2024·27 Nov 2025

• M/S Mir Brothers And Co. v. Union Of INDIA (Finance) And Ors.

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  WP(C)/1959/2024·27 Nov 2025

• M/S Shabir Ahmad v. Union Of INDIA And Ors (Finance)

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  WP(C)/2077/2024·27 Nov 2025

• M/S Lone And Company v. Union Of INDIA And Ors. (Ministry Of Finance)

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  WP(C)/2478/2025·27 Nov 2025

• M/S M.M.Enterprises v. Union Of INDIA And Ors. (Finance)

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  WP(C)/2076/2024·27 Nov 2025

• M/S R. J. M. Brothers v. Union Of INDIA And Ors. (Ministry Of Finance)

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  WP(C)/2008/2024·27 Nov 2025

• M/S Shahzaib Enterprises v. Union Of INDIA And Ors. (Ministry Of Finance)

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  WP(C)/2010/2024·27 Nov 2025

• M/S Lone And Company v. Union Of INDIA And Ors. (Finance)

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  WP(C)/2152/2024·27 Nov 2025

• M/S Bhat Trading Co v. Union Of INDIA (Finance) And Ors.

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  WP(C)/1962/2024·27 Nov 2025

• M/S Original Kashmir v. Union Of INDIA And Ors. (Finance)

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  WP(C)/532/2025·27 Nov 2025

• M/S New Ismail Enterprises Th.Its Proprietor v. Union Of INDIA Th.Secretary( Revenue) And Ors

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  WP(C)/2087/2025·27 Nov 2025

• M/S R.B.S.Traders v. U.O.I And Ors (Ministry Of Finance)

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  WP(C)/2149/2024·27 Nov 2025

• M/S Khan General Traders v. Union Of INDIA And Ors. (Finance)

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  WP(C)/2157/2024·27 Nov 2025

• M/S Khan General Traders v. Union Of INDIA (Revenue) And Ors

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  WP(C)/2089/2025·27 Nov 2025

• M/S M. S. Z. Traders v. Union Of INDIA And Ors. (Finance)

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  WP(C)/531/2025·27 Nov 2025

• M/S New Green Basket / Khursheed Traders v. Union Of INDIA And Ors. (Finance)

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  WP(C)/2150/2024·27 Nov 2025

• M/S Syco Trading Company v. Ministry Of Finance

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  WP(C)/2011/2024·27 Nov 2025

• M/S M. S. Z. Traders v. Union Of INDIA And Ors. (Finance)

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  WP(C)/2071/2024·27 Nov 2025

• Zakir Hussain v. Union Of INDIA, Department Of Revenue. Ministry Of Finance, New Delhi And Others

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  WP(C)/2812/2025·10 Oct 2025

• M/S Natural Industries Th Ram Avtar Aggarwal J And K Textile Park Industrial Area Kathua v. Union Of INDIA Ministry Of Finance Deptt Of Revenue New Delhi And Others

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  WP(C)/1079/2024·30 Sept 2025

• Jyotsana Industries PVT LTD Th Sajan Marriya J And K Textile Park Industrial Area Kathua v. Union Of INDIA Ministry Of Finance Deptt Of Revenue New Delhi And Others

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  WP(C)/1076/2024·30 Sept 2025

• Toplon Industries PVT LTD Th Kush Aggarwal J And K Textile Park Industrial Area Kathua v. Union Of INDIA Ministry Of Finance Deptt Of Revenue New Delhi And Others

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  WP(C)/1099/2024·30 Sept 2025

• J And K Textorium PVT LTD Th Rajesh Kumar J And K Textile Park Industrial Area Kathua v. Union Of INDIA Ministry Of Finance Deptt Of Revenue New Delhi And Others

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  WP(C)/1077/2024·30 Sept 2025

• Orbit Spinning PVT LTD Th Sajan Marriya J And K Textile Park Industrial Area Kathua v. Union Of INDIA Ministry Of Finance Deptt Of Revenue New Delhi And Others

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  WP(C)/1100/2024·30 Sept 2025

• J And K Synthetic PVT LTD Th Rajesh Kumar J And K Textile Park Industrial Area Kathua v. Union Of INDIA Ministry Of Finance Deptt Of Revenue New Delhi And Others

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  WP(C)/1078/2024·30 Sept 2025

• Silklon Processors PVT LTD Th Vikrant Sharma J And K Textile Park Industrial Area Kathua v. Union Of INDIA Ministry Of Finance Deptt Of Revenue New Delhi And Others

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  WP(C)/1071/2024·30 Sept 2025

• Green Textorium PVT LTD Th Rajesh Kumar J And K Textile Park Industrial Area Kathua v. Union Of INDIA Ministry Of Finance Deptt Of Revenue New Delhi And Others

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  WP(C)/1101/2024·30 Sept 2025

• Chenab Industries PVT LTD Th Kush Aggarwal J And K Textile Park Industrial Area Kathua v. Union Of INDIA Ministry Of Finance Deptt Of Revenue New Delhi And Others

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  WP(C)/1075/2024·30 Sept 2025

• R K Ispat LTD Th Ram Avtar Aggarwal J And K Textile Park Industrial Area Kathua v. Union Of INDIA Ministry Of Finance Deptt Of Revenue New Delhi And Others

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  WP(C)/1074/2024·30 Sept 2025

• M/S Parshotam Electronics Through Its Proprietor Parshotam Kumar Gupta v. Ut Of J And K Through Commissioner Secretary TO Govt Finance Deptt And Others

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  WP(C)/2909/2024·29 Sept 2025

• M/S S A Projects Th. Tariq Hussain v. Ut Of J And K Th. Its Commissioner State Tax Department Jammu And Others

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  WP(C)/2001/2024·16 Sept 2025

• M/S A. B. Developers v. Union Territory Of J And K And Ors. (State Taxes Department)

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  WP(C)/1839/2025·20 Aug 2025

• M/S Ram Lal Rajinder Kumar Th Rajinder Kumar v. Ut Of J And Th Commissioner Secretary TO Government Finance Department Jammu And Others

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  WP(C)/846/2025·7 Aug 2025

• Vijay Gupta v. Ut Of J And K Th Financial Commissioner Deptt Of Finance And Others

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  WP(C)/1660/2025·8 Jul 2025

• M/S Dixon Engineering Th Harjot Singh v. Ut Of Ladakh Th Commissioner States Taxes Department Leh And Others

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  WP(C)/1709/2025·8 Jul 2025

• Mushtaq Ahmed Bhat v. Union Territorry Of J And K And Ors. (Home / Excise And Taxation)

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  WP(C)/2067/2024·7 Jul 2025

• Umar Farooq v. Union Territory Of J And K And Ors. (Finance / State Taxes)

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  WP(C)/1491/2025·30 Jun 2025

• Paramjeet Singh v. Union Territory Of J And K And Ors. (State Taxes Department)

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  WP(C)/1350/2025·6 Jun 2025

• Mohammad Yousuf Kuchay v. Union Territory Of J And K And Ors. (Sales Tax)

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  WP(C)/513/2025·30 May 2025

• Mohammad Ayaz Parray And Ors. v. Union Territory Of J And K And Ors. (Goods And Service Taxes)

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  WP(C)/645/2025·28 May 2025

• M/S Khyber Industries Private Limited v. Union Territory Of J And K (Excise And Taxation)

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  WP(C)/2557/2024·27 May 2025

• Shri Navkar Plastic Industries Th Pitamber Lal Sharma v. Commissioner Central Goods And Service Tax Jammu And Another

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  WP(C)/801/2025·27 May 2025

• M/S Shivam Enterprises Th Sonika Jamwal v. Ut Of J And K Th Commissioner Secretary TO Government Finance Department Jammu And Others

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  WP(C)/845/2025·26 May 2025

• M/S Pbs Constructions v. Union Territory Of J And K And Ors. (Sales Tax)

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  WP(C)/1204/2025·23 May 2025

• M/S Batra Brothers Private Limited Th Authorized Signatory Davinder Kumar Batra v. Ut Of Ladakh Th The Commissioner State Taxes Dept And Others

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  WP(C)/2941/2024·14 May 2025

• Vishal Verma v. Union Of INDIA Th Its Secretary Defence New Dehli And Others

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  RP/43/2024·8 Apr 2025

• Vishal Verma v. Union Of INDIA Th Its Secretary Defence New Dehli And Others

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  RP/41/2024·8 Apr 2025

• M/S Kapil Kumar Khattar Th Sunil Khattar v. Union Of INDIA Th Its Secretary Defence New Dehli And Others

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  RP/42/2024·8 Apr 2025

• Aqua Polymers Th Vikas Chopra v. Union Of INDIA Th Secretary Ministry Of Commerce And Others

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  WP(C)/2104/2022·4 Apr 2025

• V M Timber Industries Th Prashant Mittal v. Union Of INDIA Th Secretary Ministry Of Commerce And Others

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  WP(C)/1999/2022·4 Apr 2025

• J And K Cement Corporation Th Sandeep Mittal v. Union Of INDIA Th Secretary Ministry Of Commerce And Others

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  WP(C)/2188/2022·4 Apr 2025

• Shiva Industries Th Vinay Mahajan v. Union Of INDIA Th Secretary Ministry Of Commerce And Others

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  WP(C)/2159/2022·4 Apr 2025

• Khurshid Bibi And Others v. The Union Of INDIA Through The Secretary Deptt Of Revenue And Others

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  WP(C)/3026/2024·24 Mar 2025

• Jammu And Kashmir Bank LTD Th Sumeet Kumar v. Union Of INDIA Th Secretary Ministry Of Finance New Delhi And Others

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  WP(C)/287/2025·3 Mar 2025

• Mohammad Ayaz Parray And Ors. v. Union Territory Of J And K And Ors. (Goods And Service Taxes)

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  WP(C)/142/2025·10 Feb 2025