M/S Shabir Ahmad v. Union Of INDIA And Ors. (Ministry Of Finance)
- Court
- High Court of Jammu and Kashmir and Ladakh
- Case number
- WP(C)/2479/2025
- Date of judgment
- 27 Nov 2025
- Bench
- HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE SANJAY PARIHAR
- Petitioner
- M/S SHABIR AHMAD
- Respondent
- UNION OF INDIA AND ORS. (MINISTRY OF FINANCE)
- CNR
- JKHC010052712025
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