M/S Original Kashmir v. Union Of INDIA And Ors. (Finance)

Court: High Court of Jammu and Kashmir and Ladakh
Case number: WP(C)/2075/2024
Date of judgment: 27 Nov 2025
Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE SANJAY PARIHAR
Petitioner: M/S ORIGINAL KASHMIR
Respondent: UNION OF INDIA AND ORS. (FINANCE)
CNR: JKHC010046082024

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