High Court of Jammu and Kashmir and Ladakh GST Judgments — 2025

138 judgments, newest first. Page 2 of 2.

Mushtaq Ahmed Bhat vs. Union Territorry Of J And K And Ors. (Home / Excise And Taxation)

WP(C)/2067/2024HC Jammu and Kashmir and Ladakh07 Jul 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE SANJAY PARIHAR

M/S Simnani Constructions vs. P. K. Bhat And Anr. (Sales Tax)

CCP(D)/4/2025HC Jammu and Kashmir and Ladakh30 Jun 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE SANJAY PARIHAR

M/S Faisal Construction Company vs. P. K. Bhat And Anr. (Sales Tax)

CCP(D)/5/2025HC Jammu and Kashmir and Ladakh30 Jun 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE SANJAY PARIHAR

Umar Farooq vs. Union Territory Of J And K And Ors. (Finance / State Taxes)

WP(C)/1491/2025HC Jammu and Kashmir and Ladakh30 Jun 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE SANJAY PARIHAR

Paramjeet Singh vs. Union Territory Of J And K And Ors. (State Taxes Department)

WP(C)/1350/2025HC Jammu and Kashmir and Ladakh06 Jun 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE SANJAY PARIHAR

Mohammad Yousuf Kuchay vs. Union Territory Of J And K And Ors. (Sales Tax)

WP(C)/513/2025HC Jammu and Kashmir and Ladakh30 May 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE SANJAY PARIHAR

Mohammad Ayaz Parray And Ors vs. Union Territory Of J And K And Ors. (Goods And Service Taxes)

WP(C)/645/2025HC Jammu and Kashmir and Ladakh28 May 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE SANJAY PARIHAR

M/S Khyber Industries Private Limited vs. Union Territory Of J And K (Excise And Taxation)

WP(C)/2557/2024HC Jammu and Kashmir and Ladakh27 May 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE SANJAY PARIHAR

Shri Navkar Plastic Industries Th Pitamber Lal Sharma vs. Commissioner Central Goods And Service Tax Jammu And Another

WP(C)/801/2025HC Jammu and Kashmir and Ladakh27 May 2025

Bench: HON'BLE MRS. JUSTICE SINDHU SHARMA,HON'BLE MR. JUSTICE SHAHZAD AZEEM

M/S Shivam Enterprises Th Sonika Jamwal vs. Ut Of J And K Th Commissioner Secretary TO Government Finance Department Jammu And Others

WP(C)/845/2025HC Jammu and Kashmir and Ladakh26 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE RAJNESH OSWAL

M/S Pbs Constructions vs. Union Territory Of J And K And Ors. (Sales Tax)

WP(C)/1204/2025HC Jammu and Kashmir and Ladakh23 May 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE SANJAY PARIHAR

Jan Mohammad Wani vs. Union Territory Of J And K And Ors. (Sales Tax)

WP(C)/684/2025HC Jammu and Kashmir and Ladakh20 May 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE SANJAY PARIHAR

M/S Four Way Medicate Shalteng Th.Its Proprietor vs. Union Territory Of J And K (Finance Department) And Ors

WP(C)/1119/2025HC Jammu and Kashmir and Ladakh16 May 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE SANJAY PARIHAR

M/S Batra Brothers Private Limited Th Authorized Signatory Davinder Kumar Batra vs. Ut Of Ladakh Th The Commissioner State Taxes Dept And Others

WP(C)/2941/2024HC Jammu and Kashmir and Ladakh14 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE RAJNESH OSWAL

M/S Baba Enterprises vs. Sher I Kashmir Institute Of Medical Sciences And Ors

WP(C)/995/2025HC Jammu and Kashmir and Ladakh05 May 2025

Bench: HON'BLE MR. JUSTICE WASIM SADIQ NARGAL

M/S Al Fareed Trader Th. Fareed Ahmed vs. Union Of INDIA Th. Ministry Of Finance, New Delhi And Others

WP(C)/2005/2024HC Jammu and Kashmir and Ladakh28 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE RAJNESH OSWAL

Vishal Verma vs. Union Of INDIA Th Its Secretary Defence New Dehli And Others

RP/43/2024HC Jammu and Kashmir and Ladakh08 Apr 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE PUNEET GUPTA

Vishal Verma vs. Union Of INDIA Th Its Secretary Defence New Dehli And Others

RP/41/2024HC Jammu and Kashmir and Ladakh08 Apr 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE PUNEET GUPTA

M/S Kapil Kumar Khattar Th Sunil Khattar vs. Union Of INDIA Th Its Secretary Defence New Dehli And Others

RP/42/2024HC Jammu and Kashmir and Ladakh08 Apr 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE PUNEET GUPTA

Aqua Polymers Th Vikas Chopra vs. Union Of INDIA Th Secretary Ministry Of Commerce And Others

WP(C)/2104/2022HC Jammu and Kashmir and Ladakh04 Apr 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE PUNEET GUPTA

V M Timber Industries Th Prashant Mittal vs. Union Of INDIA Th Secretary Ministry Of Commerce And Others

WP(C)/1999/2022HC Jammu and Kashmir and Ladakh04 Apr 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE PUNEET GUPTA

J And K Cement Corporation Th Sandeep Mittal vs. Union Of INDIA Th Secretary Ministry Of Commerce And Others

WP(C)/2188/2022HC Jammu and Kashmir and Ladakh04 Apr 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE PUNEET GUPTA

Shiva Industries Th Vinay Mahajan vs. Union Of INDIA Th Secretary Ministry Of Commerce And Others

WP(C)/2159/2022HC Jammu and Kashmir and Ladakh04 Apr 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE PUNEET GUPTA

Khurshid Bibi And Others vs. The Union Of INDIA Through The Secretary Deptt Of Revenue And Others

WP(C)/3026/2024HC Jammu and Kashmir and Ladakh24 Mar 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE PUNEET GUPTA

M/S Punchok Wangtak Th Punchok Wangtak vs. Ut Of Ladakh Th Commissioner Secretary Sales Tax Department Ladakh And Others

WP(C)/654/2025HC Jammu and Kashmir and Ladakh19 Mar 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE MA CHOWDHARY

M/S Malik And Co And Anr vs. Union Territory Of J And K And Ors. (Housing And Urban Development)

WP(C)/1332/2024HC Jammu and Kashmir and Ladakh07 Mar 2025

Bench: HON'BLE MR. JUSTICE MOHD YOUSUF WANI

Jammu And Kashmir Bank LTD Th Sumeet Kumar vs. Union Of INDIA Th Secretary Ministry Of Finance New Delhi And Others

WP(C)/287/2025HC Jammu and Kashmir and Ladakh03 Mar 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI

Sadiya Sidiq vs. Union Territory Of J And K (Revenue) And Ors

WP(C)/430/2025HC Jammu and Kashmir and Ladakh28 Feb 2025

Bench: HON'BLE MR. JUSTICE JAVED IQBAL WANI

M/S J.K.Enterprises PVT LTD Th Its Authorised Partner vs. Union Territory Of J And K (Finance Department) And Ors

WP(C)/362/2025HC Jammu and Kashmir and Ladakh21 Feb 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE PUNEET GUPTA

Ghulam Hussain Matoo vs. Union Territory Of J And K And Ors. (Sales Tax Department))

WP(C)/187/2025HC Jammu and Kashmir and Ladakh17 Feb 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE PUNEET GUPTA

M/S Nicotianhub Private Limited vs. Union Territory Of J And K (Finance Department) And Ors

WP(C)/266/2025HC Jammu and Kashmir and Ladakh13 Feb 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE PUNEET GUPTA

Mohammad Ayaz Parray And Ors vs. Union Territory Of J And K And Ors. (Goods And Service Taxes)

WP(C)/142/2025HC Jammu and Kashmir and Ladakh10 Feb 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE PUNEET GUPTA

M/S New King Plus Industries vs. Union Territory Of J And K And Ors. (Central Goods And Service Tax)

WP(C)/25/2025HC Jammu and Kashmir and Ladakh07 Feb 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE PUNEET GUPTA

Nazir Ahmad Sheikh vs. Union Territory Of J And K And Ors. (Sales Tax)

WP(C)/189/2025HC Jammu and Kashmir and Ladakh04 Feb 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE PUNEET GUPTA

M/S Faisal Construction Company vs. Union Territory Of J And K And Anr. (Sales Tax Department)

WP(C)/196/2025HC Jammu and Kashmir and Ladakh04 Feb 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE PUNEET GUPTA

Matlub Sheikh vs. Union Territory Of J And K And Ors. (Sales Tax Department)

WP(C)/188/2025HC Jammu and Kashmir and Ladakh04 Feb 2025

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE PUNEET GUPTA

M/S Simnani Constructions vs. Union Territory Of J And K (Sales Tax) And Anr

WP(C)/197/2025HC Jammu and Kashmir and Ladakh04 Feb 2025

Bench: HON'BLE MR. JUSTICE PUNEET GUPTA,HON'BLE MR. JUSTICE SANJEEV KUMAR

Career Kashmir Consultancy vs. Union Territory Of J And K And Ors. (Central Goods And Service Tax)

WP(C)/299/2024HC Jammu and Kashmir and Ladakh01 Jan 2025

Bench: HON'BLE MR. JUSTICE RAJNESH OSWAL,HON'BLE MR. JUSTICE MOHD YOUSUF WANI

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