BharatTaxGST

High Court of Jammu and Kashmir and Ladakh GST Judgments — 2024

34 judgments, newest first.

Commissioner Of Central G.S.T. And Central Excise J And K Jammu vs. Narbada Industries

CEA/7/2020HC Jammu and Kashmir and Ladakh31 Dec 2024

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE PUNEET GUPTA

M/S Cadila Pharmaceuticals LTD vs. State Th. Finance Deptt.And Ors

WP(C)/3273/2019HC Jammu and Kashmir and Ladakh31 Dec 2024

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE PUNEET GUPTA

Union Of INDIA vs. State Tax Department Th Its Commissioner

WP(C)/2788/2024HC Jammu and Kashmir and Ladakh03 Dec 2024

Bench: HON'BLE THE CHIEF JUSTICE PANKAJ MITHAL

Commissioner Of Central GST And Central Excise Jammu vs. M/S V .S Industries Jammu

CEA/1/2024HC Jammu and Kashmir and Ladakh28 Nov 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE PUNEET GUPTA

M/S Quality Zinc PVT.LTD. Th Its Director Sh. Nikhil Arora vs. Principal Commissioner Central GST And Central Excise And Ors

WP(C)/2094/2019HC Jammu and Kashmir and Ladakh07 Nov 2024

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE MOHD. YOUSUF WANI

Press Club Of Jammu Th Sankeev Pargal vs. Dinesh Manhotra / Dinesh Kuar And Another

CM(M)/243/2024HC Jammu and Kashmir and Ladakh04 Nov 2024

Bench: HON'BLE MR. JUSTICE SANJAY DHAR

Sanjay Khanna vs. Sumeet Gandotra

CR/46/2024HC Jammu and Kashmir and Ladakh23 Oct 2024

Bench: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL

Bashir Ahmad Bangroo vs. Union Territory Of Jammu And Kashmir And Ors. (Excise And Taxation)

WP(C)/1562/2024HC Jammu and Kashmir and Ladakh17 Oct 2024

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE RAJESH SEKHRI

M/S Multi Trading Agencies, Drangbal vs. Union Territory Of J And K And Ors. (Sales Tax)

WP(C)/1898/2024HC Jammu and Kashmir and Ladakh17 Oct 2024

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE RAJESH SEKHRI

Vj Jindal Cocoa PVT LTD Th Rajesh Dogra vs. Ut Of J And K Th Chief Secretary And Others

WP(C)/419/2022HC Jammu and Kashmir and Ladakh09 Oct 2024

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE RAJESH SEKHRI

Uflex Limited Unit - Ii Th Varun Kumar Sharma Sidco Industrial Complex Bari Brahmana Samba vs. Union Territory Of Jammu And Kashmir Th Financial Commissioner Finance Deptt And Others

WP(C)/721/2022HC Jammu and Kashmir and Ladakh09 Oct 2024

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE RAJESH SEKHRI

Uflex Limited Unit - I Th Varun Kumar Sharma Sidco Industrial Complex Bari Brahmana Samba vs. Union Territory Of Jammu And Kashmir Th Financial Commissioner Finance Deptt And Others

WP(C)/719/2022HC Jammu and Kashmir and Ladakh09 Oct 2024

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE RAJESH SEKHRI

Vj Jindal Cocoa PVT LTD Th Rajesh Dogra vs. Ut Of J And K Th Chief Secretary And Others

WP(C)/418/2022HC Jammu and Kashmir and Ladakh09 Oct 2024

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE RAJESH SEKHRI

Sudhir Power LTD Th Arvind Samnotra vs. Ut Of J And K Th Financial Commissioner Finance Deptt And Others

WP(C)/2784/2021HC Jammu and Kashmir and Ladakh09 Oct 2024

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE RAJESH SEKHRI

Uflex Limited Unit - Iii Th Varun Kumar Sharma Sidco Industrial Complex Bari Brahmana Samba vs. Union Terriotory Of Jammu And Kashmir Th Financial Commissioner Finance Deptt And Others

WP(C)/720/2022HC Jammu and Kashmir and Ladakh09 Oct 2024

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE RAJESH SEKHRI

Ultimate Flexipack Limited Th Ravindra Adhikari Sidco Industrial Complex Bari Brahmana Samba vs. Union Territory Of Jammu And Kashmir Th Financial Commissioner Finance Deptt And Others

WP(C)/724/2022HC Jammu and Kashmir and Ladakh09 Oct 2024

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE RAJESH SEKHRI

Chetan Alloys Th Joginder Raj Sharma vs. U T Of J And K Th Financial Commissioner Finance Deptt And Others

WP(C)/1901/2022HC Jammu and Kashmir and Ladakh09 Oct 2024

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE RAJESH SEKHRI

Chenab Machinery Engineering PVT LTD Th Vijay Aggarwal vs. Union Of INDIA Th Ministry Of Finance New Delhi And Others

WP(C)/2389/2024HC Jammu and Kashmir and Ladakh07 Oct 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE MA CHOWDHARY

M/S Hallmark Th Vimal Sachdeva Jammu vs. Jammu And Kashmir Goods And Services Tax Deptt And Another

WP(C)/2025/2020HC Jammu and Kashmir and Ladakh25 Sept 2024

Bench: HON'BLE THE CHIEF JUSTICE (ACTING),HON'BLE MR. JUSTICE PUNEET GUPTA

M/S Khajuria Construction Company Kandoli Nagrota Jammu Th Som Nath Khajuria vs. Union Of INDIA Th Ministry Of Defence Goi New Delhi And Others

Arb P/55/2023HC Jammu and Kashmir and Ladakh06 Sept 2024

Bench: HON'BLE THE CHIEF JUSTICE (ACTING)

Commissioner Of Central G.S.T. And Central Excise J And K Jammu vs. Crystal Crop Protection P LTD

CEA/186/2019HC Jammu and Kashmir and Ladakh03 Sept 2024

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE RAJESH SEKHRI

Jatinder Singh vs. Union Territory Of J And K And Ors. (Finance Department)

WP(C)/1413/2024HC Jammu and Kashmir and Ladakh13 Aug 2024

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE M.A. CHOWDHARY

Sheikh Mohammad Yousuf vs. Union Territory Of J And K And Ors. (Sales Tax)

WP(C)/1061/2024HC Jammu and Kashmir and Ladakh26 Jul 2024

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE M.A. CHOWDHARY

Vaseem Yousuf Raja vs. Union Territory Of J And K And Ors. (Sales Tax)

WP(C)/1130/2024HC Jammu and Kashmir and Ladakh26 Jul 2024

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE M.A. CHOWDHARY

Kusum Lata vs. Ut Of J And K Th. Commissioner Secretary TO Government Finance Department

WP(C)/1448/2024HC Jammu and Kashmir and Ladakh03 Jul 2024

Bench: HON'BLE MR. JUSTICE MOHD. YOUSUF WANI

Om Parkash vs. Ut Of J And K Th. Commissioner Secretary Jal Shakti Department Jammu And Others

WP(C)/1473/2024HC Jammu and Kashmir and Ladakh27 Jun 2024

Bench: HON'BLE MR. JUSTICE MOHD. YOUSUF WANI

M/S Sp Singla Constructions PVT LTD vs. U T Of J And K Th Commissioner Secretary Sales Tax Deptt Jammu And Another

WP(C)/1160/2024HC Jammu and Kashmir and Ladakh06 Jun 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI

M/S Cottage Industries Exposition Limited vs. Union Of INDIA And Ors. (Banking / Rbi / J And K Bank)

WP(C)/806/2024HC Jammu and Kashmir and Ladakh04 Jun 2024

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR

Bashir Ahmad Dar vs. Union Territory Of J And K And Ors. (Sales Tax)

WP(C)/873/2024HC Jammu and Kashmir and Ladakh29 Apr 2024

Bench: HON'BLE THE CHIEF JUSTICE N. KOTISWAR SINGH,HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI

Abdul Ahad Wani vs. Union Territory Of J And K And Ors. (Sales Tax Department)

WP(C)/182/2024HC Jammu and Kashmir and Ladakh01 Apr 2024

Bench: HON'BLE MR. JUSTICE RAJNESH OSWAL,HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI

M/S Trg Industries PVT LTD Th Naresh Gupta vs. Public Works (P.W.D.)

WP(C)/2910/2022HC Jammu and Kashmir and Ladakh22 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV KUMAR

M/S Green Earth Infrastructure PVT LTD Roop Nagar Jammu Th Jetender Pal Singh vs. U T Of J And K Th Commissioner Secretary Pw R And B Deptt And Others

WP(C)/327/2024HC Jammu and Kashmir and Ladakh22 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJAY DHAR

Hindustan Coca Cola And Anr vs. State Th.Finance Deptt.And Ors

LPAOW/48/2007HC Jammu and Kashmir and Ladakh13 Mar 2024

Bench: HON'BLE MR. JUSTICE TASHI RABSTAN

M/S Green Valley Model Structure Private Limited And Anr vs. Union Territory Of J And K And Ors. (Skims)

WP(C)/2912/2022HC Jammu and Kashmir and Ladakh01 Mar 2024

Bench: HON'BLE MR. JUSTICE RAJNESH OSWAL

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