Sheikh Mohammad Yousuf v. Union Territory Of J And K And Ors. (Sales Tax)
- Court
- High Court of Jammu and Kashmir and Ladakh
- Case number
- WP(C)/1061/2024
- Date of judgment
- 26 Jul 2024
- Bench
- HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE M.A. CHOWDHARY
- Petitioner
- SHEIKH MOHAMMAD YOUSUF
- Respondent
- UNION TERRITORY OF J AND K AND ORS. (SALES TAX)
- CNR
- JKHC010022662024
Judgment text not available yet
This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.
Reproduced from the public record of the High Court of Jammu and Kashmir and Ladakh. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.