BharatTaxGST

Tripura High Court — GST Judgments

125 GST matters decided by the Tripura High Court, of which 124 are available here in full text. Most are writ petitions, which is how GST disputes reach a High Court before the Appellate Tribunal is constituted.

By year

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Recent judgments

Union Of INDIA And Anr vs. Ms Dharampal Satyapal LTD

Central Ex.App./2/2025HC Tripura01 Oct 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

M/S Smart Tech Solutions LLP And Anr vs. Union Of INDIA And Ors

WP(C)/204/2026HC Tripura19 May 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

Shri Prafulla Das vs. Shri Surajit Banik

Cont.Cas(C)/18/2026HC Tripura14 May 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

Sri Nimai Kar vs. The State Of Tripura And Ors

WP(C)/167/2024HC Tripura24 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

Sri Dulal Chandra Dey vs. The Union Of INDIA And Ors

WP(C)/248/2023HC Tripura25 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

M/S. Ss Rubber Traders vs. The State Of Tripura And Ors

WP(C)/73/2024HC Tripura23 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

M/S Steag Energy Services INDIA Private Limited vs. The Superintendent Of State Tax, Charge-Udaipur, Gomati Dist-Tripura And Ors

WP(C)/76/2026HC Tripura19 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

Shri Basudeb Chakraborty vs. Union Of INDIA And Others

WP(C)/190/2025HC Tripura11 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

Shri Mantosh Deb vs. The State Of Tripura And Ors

WP(C)/78/2025HC Tripura11 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

Shri Mantosh Deb vs. The State Of Tripura And Ors

WP(C)/76/2025HC Tripura11 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

M/S Malaya Rub-Tech Industries vs. The Union Of INDIA And Ors

WP(C)/849/2022HC Tripura10 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

Union Of INDIA And Anr vs. M/S. Tripureshwari Agro Products PVT. LTD

WP(C)/124/2024HC Tripura28 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

M/S Shibam Builders vs. Union Of INDIA And Ors

WP(C)/136/2024HC Tripura27 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

Shri Satyajit Saha vs. Union Of INDIA And Ors

WP(C)/71/2024HC Tripura27 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

Suman Roy vs. State Bank Of INDIA And 4 Others

WP(C)/626/2025HC Tripura08 Jan 2026

Bench: HON'BLE JUSTICE DR. T. AMARNATH GOUD

M/S North East Carrying Corporation LTD. (Necc) vs. The State Of Tripura And Ors

WP(C)/36/2025HC Tripura25 Nov 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

M/S North East Carrying Corporation LTD (Necc) vs. The State Of Tripura And Ors

WP(C)/37/2025HC Tripura25 Nov 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

M/S. R.G. Group vs. Union Of INDIA And Others

WP(C)/611/2025HC Tripura05 Nov 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

M/S. Advanced Root Knowledge Informatics Private Limited vs. The State Of Tripura And Ors

WP(C)/259/2025HC Tripura15 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

M/S Advanced Root Knowledge Informatics Private Limited vs. The State Of Tripura And Ors

WP(C)/258/2025HC Tripura15 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

M/S Advanced Root Knowledge Informatics Private Limited vs. The State Of Tripura And Ors

WP(C)/260/2025HC Tripura15 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

M/S Maa Harisiddhi Infra Developers PVT. LTD And Ors vs. The Union Of INDIA And Ors

WP(C)/586/2024HC Tripura01 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

M/S Sheuli Rubber Estate vs. The Union Of INDIA And Ors

WP(C)/161/2025HC Tripura17 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

Shri Mrinal Kanti Saha vs. Commissioner (Appeal) And Ors

WP(C)/17/2025HC Tripura20 Feb 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

M.M. Enterprise vs. Commissioner (Appeals) And Anr

WP(C)/803/2024HC Tripura20 Feb 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT