BharatTaxGST

Tripura High Court GST Judgments — 2021

28 judgments, newest first.

ITC Limited vs. The State Of Tripura And Ors

WP(C)/340/2021HC Tripura04 Oct 2021

Bench: HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY,HONBLE THE CHIEF JUSTICE AKIL KURESHI

Sri Dipu Thomas vs. The State Of Tripura

Crl.Petn./38/2021HC Tripura16 Sept 2021

Bench: HONBLE THE CHIEF JUSTICE AKIL KURESHI

Opc Asset Solutions PVT. LTD vs. The State Of Tripura And 2 Ors

WP(C)/401/2021HC Tripura31 Aug 2021

Bench: HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY,HONBLE THE CHIEF JUSTICE AKIL KURESHI

Opc Asset Solutions PVT. LTD vs. The State Of Tripura And 2 Ors

WP(C)/399/2021HC Tripura31 Aug 2021

Bench: HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY,HONBLE THE CHIEF JUSTICE AKIL KURESHI

Ne Equipment Solutions PVT. LTD vs. The State Of Tripura And Ors

WP(C)/577/2021HC Tripura24 Aug 2021

Bench: HON'BLE MR. JUSTICE ARINDAM LODH,HONBLE THE CHIEF JUSTICE AKIL KURESHI

East INDIA Infotech PVT LTD vs. The State Of Tripura And Ors

WP(C)/494/2021HC Tripura28 Jul 2021

Bench: HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY,HONBLE THE CHIEF JUSTICE AKIL KURESHI

East INDIA Infotech PVT LTD vs. The State Of Tripura And Ors

WP(C)/496/2021HC Tripura28 Jul 2021

Bench: HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY,HONBLE THE CHIEF JUSTICE AKIL KURESHI

East INDIA Infotech PVT LTD vs. The State Of Tripura And Ors

WP(C)/495/2021HC Tripura28 Jul 2021

Bench: HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY,HONBLE THE CHIEF JUSTICE AKIL KURESHI

Johal Carriers Private Limited vs. The State Of Tripura And 3 Ors

WP(C)/402/2021HC Tripura20 Jul 2021

Bench: HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY,HONBLE THE CHIEF JUSTICE AKIL KURESHI

Millenium Leisure Hospitality Services PVT. LTD vs. Union Of INDIA And Ors

WP(C)/463/2021HC Tripura14 Jul 2021

Bench: HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY,HONBLE THE CHIEF JUSTICE AKIL KURESHI

M/S. Jain Roadways vs. The State Of Tripura And 3 Ors

WP(C)/451/2021HC Tripura07 Jul 2021

Bench: HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY,HONBLE THE CHIEF JUSTICE AKIL KURESHI

Saju Debnath vs. The State Of Tripura And 2 Ors

WP(C)/1240/2018HC Tripura06 Jul 2021

Bench: HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY,HONBLE THE CHIEF JUSTICE AKIL KURESHI

Atc Supply Chain Solution PVT. LTD vs. The State Of Tripura And Ors

WP(C)/433/2021HC Tripura30 Jun 2021

Bench: HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY,HONBLE THE CHIEF JUSTICE AKIL KURESHI

Shri Sentu Dey vs. The State Of Tripura And Ors

Crl.Petn./14/2021HC Tripura28 May 2021

Bench: HONBLE THE CHIEF JUSTICE AKIL KURESHI

Shri Sentu Dey vs. The State Of Tripura

Crl.Petn./13/2021HC Tripura05 May 2021

Bench: HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

M/S Rimi Sales Agency vs. Union Of INDIA

WP(C)/1185/2018HC Tripura26 Apr 2021

Bench: HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY,HONBLE THE CHIEF JUSTICE AKIL KURESHI

Goutam Roy vs. Union Of INDIA And 2 Ors

WP(C)/109/2021HC Tripura26 Apr 2021

Bench: HON'BLE MR. JUSTICE S. TALAPATRA

M/S Sarvasiddhi Agrotech PVT. LTD vs. The Union Of INDIA And Ors

WP(C)/279/2021HC Tripura20 Apr 2021

Bench: HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY,HONBLE THE CHIEF JUSTICE AKIL KURESHI

M/S Babul Nath vs. The Union Of INDIA And Ors

WP(C)/280/2021HC Tripura13 Apr 2021

Bench: HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY,HONBLE THE CHIEF JUSTICE AKIL KURESHI

Ongc Tripura Power Company LTD vs. State Of Tripura And Anr

WP(C)/14/2021HC Tripura31 Mar 2021

Bench: HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY,HONBLE THE CHIEF JUSTICE AKIL KURESHI

Tirthamoyee Aluminium Products vs. State Of Tripura And 4 Ors

WP(C)/1108/2018HC Tripura09 Mar 2021

Bench: HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY,HONBLE THE CHIEF JUSTICE AKIL KURESHI

Dayamay Enterprise vs. State Of Tripura And 3 Ors

WP(C)/89/2021HC Tripura22 Feb 2021

Bench: HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY,HONBLE THE CHIEF JUSTICE AKIL KURESHI

Nayak - Vccl (Jv) vs. The Union Of INDIA And 4 Others

WP(C)/226/2020HC Tripura17 Feb 2021

Bench: HON'BLE MR. JUSTICE S. TALAPATRA

Shri Pankaj Behari Saha vs. State Of Tripura And 3 Ors

WP(C)/851/2020HC Tripura08 Feb 2021

Bench: HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY,HONBLE THE CHIEF JUSTICE AKIL KURESHI

Shri Pankaj Behari Saha vs. The State Of Tripura And 3 Ors

WP(C)/847/2020HC Tripura08 Feb 2021

Bench: HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY,HONBLE THE CHIEF JUSTICE AKIL KURESHI

Shri Pankaj Behari Saha vs. State Of Tripura And 3 Ors

WP(C)/848/2020HC Tripura08 Feb 2021

Bench: HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY,HONBLE THE CHIEF JUSTICE AKIL KURESHI

M/S Sri Gopikrishna Infrastructure PVT. LTD vs. The State Of Tripura And Ors

WP(C)/317/2020HC Tripura07 Jan 2021

Bench: HON'BLE MR. JUSTICE S. TALAPATRA,HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Court On Its Own Motion vs. D.C.Dey, Supdt. Of Sales Tax

Cont.Cas(C)/4/2021HC Tripura06 Jan 2021

Bench: HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY,HONBLE THE CHIEF JUSTICE AKIL KURESHI

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