Nayak - Vccl (Jv) vs. The Union Of INDIA And 4 Others
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HIGH COURT OF TRIPURA AGARTALA
W.P.(C)No.226 of 2020
For Petitioner(s) : Mr. S. M. Chakraborty, Sr. Adv. Ms. A. Pal, Adv. For Respondent(s) : Mr. A. De, Adv.
HON’BLE MR. JUSTICE S. TALAPATRA Order
15/02/2021
None appears for the respondents No.1, 2 and 3 (the principal-respondents). List this matter on 17.02.2021. Mr. A. De, learned counsel appears for the respondent No.
Mr. S. M. Chakraborty, learned senior counsel assisted by Ms. A. Pal, learned counsel appears for the petitioner.
JUDGE
Moumita
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