BharatTaxGST

Tripura High Court GST Judgments — 2020

9 judgments, newest first.

Sri Nabin Modak vs. Mh Commotrade PVT LTD And Ors

WP(C)/861/2020HC Tripura22 Dec 2020

Bench: HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY,HONBLE THE CHIEF JUSTICE AKIL KURESHI

M/S Perfect Alloys And Steel LTD And Anr vs. The State Of Tripura And Ors

WP(C)/832/2020HC Tripura18 Dec 2020

Bench: HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY,HONBLE THE CHIEF JUSTICE AKIL KURESHI

M/S Kiran Enterprise, Repdt. By Its Propritor, Smt. Kiran Bala Deb vs. The State Of Tripura And Ors

WP(C)/114/2020HC Tripura17 Dec 2020

Bench: HON'BLE MR. JUSTICE S. TALAPATRA,HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

M/S Sarvasiddhi Agrotech PVT. LTD vs. Union Of INDIA And Ors

WP(C)/666/2020HC Tripura05 Oct 2020

Bench: HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY,HONBLE THE CHIEF JUSTICE AKIL KURESHI

M/S Communico And Marketing Co. Repdt. By Sri Sekhar Saha vs. The State Of Tripura And Ors

WP(C)/644/2020HC Tripura01 Oct 2020

Bench: HON'BLE MR. JUSTICE S. TALAPATRA,HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Chandimata Iron vs. The State Of Tripura And Ors

WP(C)/61/2020HC Tripura25 Feb 2020

Bench: HON'BLE MR. JUSTICE ARINDAM LODH,HONBLE THE CHIEF JUSTICE AKIL KURESHI

M/S Mata Transport PVT. LTD vs. The State Of Tripura And Ors

WP(C)/312/2016HC Tripura18 Feb 2020

Bench: HON'BLE MR. JUSTICE ARINDAM LODH,HONBLE THE CHIEF JUSTICE AKIL KURESHI

Record only

Pankaj Behari Saha vs. The State Of Tripura And Ors

WP(C)/1109/2019HC Tripura20 Jan 2020

Bench: HON'BLE MR. JUSTICE ARINDAM LODH,HONBLE THE CHIEF JUSTICE AKIL KURESHI

Pankaj Behari Saha vs. The State Of Tripura And Ors

WP(C)/1111/2019HC Tripura20 Jan 2020

Bench: HON'BLE MR. JUSTICE ARINDAM LODH,HONBLE THE CHIEF JUSTICE AKIL KURESHI

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