BharatTaxGST

M/S Mata Transport PVT. LTD vs. The State Of Tripura And Ors

WP(C)/312/2016HC TripuraGSTCNR TRHC01001101201618 February 2020Bench: HON'BLE MR. JUSTICE ARINDAM LODH,HONBLE THE CHIEF JUSTICE AKIL KURESHI

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Reproduced from the public record of the Tripura High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.