Tripura High Court GST Judgments — 2019

4 judgments, newest first.

M/S Kalpana Stores vs. The State Of Tripura And Ors

WP(C)/729/2019HC Tripura17 Dec 2019

Bench: HON'BLE MR. JUSTICE ARINDAM LODH,HONBLE THE CHIEF JUSTICE AKIL KURESHI

Visual Securas And Infotech Limited vs. The Union Of INDIA And 3 Ors

WP(C)/933/2018HC Tripura06 Aug 2019

Bench: HON'BLE MR. JUSTICE ARINDAM LODH,HON'BLE THE CHIEF JUSTICE SANJAY KAROL

Gopal Biri Factory PVT. LTD vs. The State Of Tripura And Ors

WP(C)/552/2019HC Tripura17 Apr 2019

Bench: HON'BLE MR. JUSTICE ARINDAM LODH,HON'BLE THE CHIEF JUSTICE SANJAY KAROL

Ms Agartala Rubber Industry vs. Secretary Finance Deptt. Govt. Of Tripura And Ors

WP(C)/357/2014HC Tripura28 Jan 2019

Bench: HON'BLE MR. JUSTICE S. TALAPATRA,HON'BLE THE CHIEF JUSTICE SANJAY KAROL