Shri Pankaj Behari Saha v. State Of Tripura And 3 Ors

Court
Tripura High Court
Case number
WP(C)/851/2020
Date of judgment
8 Feb 2021
Bench
HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY,HONBLE THE CHIEF JUSTICE AKIL KURESHI
Petitioner
SHRI PANKAJ BEHARI SAHA
Respondent
STATE OF TRIPURA AND 3 ORS
CNR
TRHC010021692020

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