M/S. Advanced Root Knowledge Informatics Private Limited v. The State Of Tripura And Ors.

Court: Tripura High Court
Case number: WP(C)/259/2025
Date of judgment: 15 May 2025
Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT
Petitioner: M/s. Advanced Root Knowledge Informatics Private Limited
Respondent: The State of Tripura and Ors.
CNR: TRHC010007232025

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