BharatTaxGST

Tripura High Court GST Judgments — 2024

24 judgments, newest first.

Saikat Ali vs. Union Of INDIA And Ors

WP(C)/795/2024HC Tripura19 Dec 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

M/S. Sterlite Power Transmission LTD vs. The Additional Commissioner (Appeals) CGST And Ors

WP(C)/446/2023HC Tripura12 Dec 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

Union Of INDIA And Anr vs. M/S Dharampal Premchand LTD

Central Ex.App./1/2024HC Tripura27 Nov 2024

Bench: HON'BLE MR JUSTICE T. AMARNATH GOUD,HON'BLE MR. JUSTICE BISWAJIT PALIT

Union Of INDIA vs. M/S Dharampal Satyapal LTD

Central Ex.App./2/2024HC Tripura27 Nov 2024

Bench: HON'BLE MR JUSTICE T. AMARNATH GOUD,HON'BLE MR. JUSTICE BISWAJIT PALIT

Union Of INDIA And Anr vs. M/S Satyapal Shivkumar LTD

Central Ex.App./3/2024HC Tripura27 Nov 2024

Bench: HON'BLE MR JUSTICE T. AMARNATH GOUD,HON'BLE MR. JUSTICE BISWAJIT PALIT

Sri Kashinath Bhattacharjee vs. The State Of Tripura And Ors

WP(C)/541/2024HC Tripura19 Nov 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Sri Arun Kumar Dey, Contractor vs. The Oil And Natural Gas Corporation Limited (Ongc)

Arb.P./3/2024HC Tripura05 Sept 2024

Bench: HON'BLE THE CHIEF JUSTICE

The Tripura State Electricity Corporation Limited vs. The State Of Tripura

WP(C)/545/2024HC Tripura20 Aug 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

M/S R. A. Mazumder vs. The Union Of INDIA And Ors

Review Pet./19/2024HC Tripura14 Aug 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ARINDAM LODH

M/S M.P. Khaitan vs. The Tripura University And Ors

WP(C)/537/2024HC Tripura14 Aug 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ARINDAM LODH

Rajib Ray vs. The State Of Tripura And 8 Ors

WP(C)/887/2022HC Tripura02 Aug 2024

Bench: HON'BLE MR. JUSTICE ARINDAM LODH

R. G. Group vs. Union Of INDIA And Ors

WP(C)/495/2024HC Tripura24 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ARINDAM LODH

M/S. Debnath Hardware And Carrying Centre vs. The State Of Tripura And Ors

WP(C)/479/2023HC Tripura10 Jul 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ARINDAM LODH

Shri Asok Roy vs. Commissioner (Appeal), CGST And Anr

WP(C)/295/2024HC Tripura24 Apr 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ARINDAM LODH

M/S Royal Brothers Indane Services And Ors vs. The Union Of INDIA And Ors

WP(C)/261/2024HC Tripura24 Apr 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ARINDAM LODH

M/S Ashutosh Bandyopadhyay vs. The Union Of INDIA And Ors

WP(C)/231/2024HC Tripura27 Mar 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ARINDAM LODH

M/S Sheuli Rubber Estate vs. The Union Of INDIA And Ors

WP(C)/227/2024HC Tripura20 Mar 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ARINDAM LODH

The Icfai University, Tripura vs. The Ld. Joint Commissioner And Ors

WP(C)/150/2024HC Tripura13 Mar 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ARINDAM LODH

M. B Trading vs. The State Of Tripura And Ors

WP(C)/564/2023HC Tripura31 Jan 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ARINDAM LODH

M/S. Sneha Agency And Varieties vs. The State Of Tripura And Ors

WP(C)/363/2023HC Tripura24 Jan 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ARINDAM LODH

M/S Ss Rubber Traders vs. The State Of Tripura And Ors

WP(C)/805/2023HC Tripura10 Jan 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ARINDAM LODH

Kamrul Nahar vs. The Union Of INDIA And Ors

WP(C)/225/2023HC Tripura03 Jan 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ARINDAM LODH

Kamrul Nahar vs. The Union Of INDIA And Ors

WP(C)/224/2023HC Tripura03 Jan 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ARINDAM LODH

Kamrul Nahar vs. The Union Of INDIA And Ors

WP(C)/253/2023HC Tripura03 Jan 2024

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ARINDAM LODH

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