BharatTaxGST

Tripura High Court GST Judgments — 2023

22 judgments, newest first.

Sri Nimai Kar vs. Sri Abhishek Singh And Ors

Cont.Cas(C)/31/2023HC Tripura20 Dec 2023

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ARINDAM LODH

Sri Shambhunath Paul vs. The State Of Tripura And Ors

WP(C)/424/2023HC Tripura13 Dec 2023

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ARINDAM LODH

M/S Gemini Distillers (T) Private Limited vs. The State Of Tripura And Ors

WP(C)/604/2023HC Tripura19 Oct 2023

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ARINDAM LODH

The State Of Tripura And Ors vs. Mb Trading

Review Pet./51/2023HC Tripura16 Oct 2023

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ARINDAM LODH

Sri Uttam Kumar Debnath vs. The State Of Tripura And Ors

CRP/52/2023HC Tripura10 Oct 2023

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR JUSTICE T. AMARNATH GOUD

M/S. Ruchi Infocom Private Limited vs. The State Of Tripura And Ors

WP(C)/362/2023HC Tripura14 Sept 2023

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ARINDAM LODH

M/S Balaji Steel Rolling Mills LTD vs. Smt. Rakhi Biswas And Ors

Cont.Cas(C)/66/2023HC Tripura01 Jun 2023

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ARINDAM LODH

M/S. Sneha Agency And Varieties vs. The State Of Tripura And Ors

WP(C)/334/2023HC Tripura30 May 2023

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ARINDAM LODH

Tejaswita Motors vs. The State Of Tripura And Ors

WP(C)/269/2023HC Tripura01 May 2023

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ARINDAM LODH

Kamrul Nahar vs. The Union Of INDIA And Ors

WP(C)/217/2023HC Tripura11 Apr 2023

Bench: HON'BLE MR JUSTICE T. AMARNATH GOUD,HON'BLE MR. JUSTICE ARINDAM LODH

M/S Sr Constructions vs. Union Of INDIA And Ors

WP(C)/399/2022HC Tripura04 Apr 2023

Bench: HON'BLE MR JUSTICE T. AMARNATH GOUD,HON'BLE MR. JUSTICE ARINDAM LODH

Sri Jahar Sur Chowdhury vs. The Union Of INDIA And Ors

WP(C)/507/2022HC Tripura04 Apr 2023

Bench: HON'BLE MR JUSTICE T. AMARNATH GOUD,HON'BLE MR. JUSTICE ARINDAM LODH

M/S Swapan Chandra De vs. The State Of Tripura And Ors

WP(C)/338/2022HC Tripura29 Mar 2023

Bench: HON'BLE MR JUSTICE T. AMARNATH GOUD,HON'BLE MR. JUSTICE ARINDAM LODH

Sl Automobiles PVT. LTD vs. State Of Tripura And Ors

WP(C)/694/2021HC Tripura14 Mar 2023

Bench: HON'BLE MR JUSTICE T. AMARNATH GOUD,HON'BLE MR. JUSTICE ARINDAM LODH

M/S. Roy Co And Varieties vs. The State Of Tripura And Ors

WP(C)/119/2023HC Tripura01 Mar 2023

Bench: HON'BLE MR JUSTICE T. AMARNATH GOUD,HON'BLE MR. JUSTICE ARINDAM LODH

New Tripura Electricals vs. The State Of Tripura And Ors

WP(C)/102/2023HC Tripura14 Feb 2023

Bench: HON'BLE MR JUSTICE T. AMARNATH GOUD,HON'BLE MR. JUSTICE ARINDAM LODH

Shri Keshab Purkayastha vs. The Union Of INDIA And Ors

WP(C)/28/2023HC Tripura17 Jan 2023

Bench: HON'BLE MR JUSTICE T. AMARNATH GOUD,HON'BLE MR. JUSTICE ARINDAM LODH

Shri Ashis Kumar Paul vs. State Of Tripura And Ors

WP(C)/1/2022HC Tripura10 Jan 2023

Bench: HON'BLE MR JUSTICE T. AMARNATH GOUD,HON'BLE MR. JUSTICE ARINDAM LODH

M/S Balaji Steel Rolling Mills LTD vs. The State Of Tripura And Ors

WP(C)/548/2021HC Tripura03 Jan 2023

Bench: HON'BLE MR JUSTICE T. AMARNATH GOUD,HON'BLE MR. JUSTICE ARINDAM LODH

M/S. Rising East Liquor PVT. LTD vs. The Union Of INDIA And Ors

WP(C)/702/2021HC Tripura03 Jan 2023

Bench: HON'BLE MR JUSTICE T. AMARNATH GOUD,HON'BLE MR. JUSTICE ARINDAM LODH

Ramkrishna Roadways vs. The State Of Tripura And Ors

WP(C)/291/2021HC Tripura03 Jan 2023

Bench: HON'BLE MR JUSTICE T. AMARNATH GOUD,HON'BLE MR. JUSTICE ARINDAM LODH

M/S Western Carriers (INDIA) Limited vs. The State Of Tripura And Ors

WP(C)/852/2021HC Tripura03 Jan 2023

Bench: HON'BLE MR JUSTICE T. AMARNATH GOUD,HON'BLE MR. JUSTICE ARINDAM LODH

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