BharatTaxGST

Tripura High Court GST Judgments — 2025

13 judgments, newest first.

M/S North East Carrying Corporation LTD. (Necc) vs. The State Of Tripura And Ors

WP(C)/36/2025HC Tripura25 Nov 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

M/S North East Carrying Corporation LTD (Necc) vs. The State Of Tripura And Ors

WP(C)/37/2025HC Tripura25 Nov 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

M/S. R.G. Group vs. Union Of INDIA And Others

WP(C)/611/2025HC Tripura05 Nov 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

M/S. Advanced Root Knowledge Informatics Private Limited vs. The State Of Tripura And Ors

WP(C)/259/2025HC Tripura15 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

M/S Advanced Root Knowledge Informatics Private Limited vs. The State Of Tripura And Ors

WP(C)/258/2025HC Tripura15 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

M/S Advanced Root Knowledge Informatics Private Limited vs. The State Of Tripura And Ors

WP(C)/260/2025HC Tripura15 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

M/S Maa Harisiddhi Infra Developers PVT. LTD And Ors vs. The Union Of INDIA And Ors

WP(C)/586/2024HC Tripura01 May 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

M/S Sheuli Rubber Estate vs. The Union Of INDIA And Ors

WP(C)/161/2025HC Tripura17 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

Shri Mrinal Kanti Saha vs. Commissioner (Appeal) And Ors

WP(C)/17/2025HC Tripura20 Feb 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

M.M. Enterprise vs. Commissioner (Appeals) And Anr

WP(C)/803/2024HC Tripura20 Feb 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

Shri Tapash Kumar Saha vs. Commissioner (Appeal) And Ors

WP(C)/21/2025HC Tripura20 Feb 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

Sri Nihar Ranjan Saha vs. The State Of Tripura And 5 Others

WP(C)/44/2025HC Tripura24 Jan 2025

Bench: HON'BLE MR JUSTICE T. AMARNATH GOUD

M/S. Capital Roadways vs. The State Of Tripura And Anr

WP(C)/804/2024HC Tripura09 Jan 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE BISWAJIT PALIT

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