Kamrul Nahar v. The Union Of INDIA And Ors
- Court
- Tripura High Court
- Case number
- WP(C)/253/2023
- Date of judgment
- 3 Jan 2024
- Bench
- HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ARINDAM LODH
- Petitioner
- KAMRUL NAHAR
- Respondent
- THE UNION OF INDIA AND ORS
- CNR
- TRHC010005482023
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