Kamrul Nahar v. The Union Of INDIA And Ors

Court
Tripura High Court
Case number
WP(C)/253/2023
Date of judgment
3 Jan 2024
Bench
HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ARINDAM LODH
Petitioner
KAMRUL NAHAR
Respondent
THE UNION OF INDIA AND ORS
CNR
TRHC010005482023

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