GST Appellate Tribunal, Thiruvananthapuram Bench — GST Judgments

4 GST matters decided by the GST Appellate Tribunal, Thiruvananthapuram Bench, of which 4 are available here in full text. The Appellate Tribunal hears second appeals against orders of the first appellate authority under the CGST Act.

By year

20264

Recent judgments

Vijayan Sahadevan (Deceased) vs. The Commissioner Of Kerala State GST, Thiruvananthapuram

APPEAL NO. APL/19/TVP/2026GSTAT Thiruvananthapuram Bench21 Aug 2026

Bench: HON’BLE SHRI SUBRAMANYA RAYAPROL, VICE-PRESIDENT AND HON’BLE SHRI RAMAMOORTHI SRIRAM, MEMBER (TECHNICAL)

M/S Santhhome Latex Enterprises vs. Commissioner Of CGST, Thiruvananthapuram

Appeal No.: APL/21/TVP/2026- Final Order No. 04/TVP/KERALA/2026GSTAT Thiruvananthapuram Bench21 Aug 2026

Bench: Representation: SHRI SUBRAMANYA RAYAPROL, MEMBER (JUDICIAL) AND SHRI RAMAOORTHI SRIRAM, MEMBER (TECHNICAL) For the Appellant: Unnikrishnan M, CA. For the Respondent: Suresh S, AR.

Siddhi Vinayak Automobiles vs. The Commissioner Of Kerala State GST, Thiruvananthapuram

APPEAL NO. APL/2/TVP/2026GSTAT Thiruvananthapuram Bench14 Aug 2026

Bench: HON’BLE SHRI SUBRAMANYA V RAYAPROL, JUDICIAL MEMBER AND HON'BLE SHRI RAMAMOORTHI SRIRAM, TECHNICAL MEMBER

Ms Steels vs. The Commissioner Of Kerala State GST, Thiruvananthapuram

APPEAL NO. APL/1/TVP/2026GSTAT Thiruvananthapuram Bench14 Aug 2026

Bench: HON’BLE SHRI SUBRAMANYA V RAYAPROL, MEMBER (JUDICIAL) AND HON’BLE SHRI RAMAMOORTHI SRIRAM, MEMBER (TECHNICAL)