BharatTaxGST

GST Appellate Tribunal, Thiruvananthapuram Bench GST Judgments — 2026

4 judgments.

Vijayan Sahadevan (Deceased) vs. The Commissioner Of Kerala State GST, Thiruvananthapuram

APPEAL NO. APL/19/TVP/2026GSTAT Thiruvananthapuram Bench21 Aug 2026

Bench: HON’BLE SHRI SUBRAMANYA RAYAPROL, VICE-PRESIDENT AND HON’BLE SHRI RAMAMOORTHI SRIRAM, MEMBER (TECHNICAL)

M/S Santhhome Latex Enterprises vs. Commissioner Of CGST, Thiruvananthapuram

Appeal No.: APL/21/TVP/2026- Final Order No. 04/TVP/KERALA/2026GSTAT Thiruvananthapuram Bench21 Aug 2026

Bench: Representation: SHRI SUBRAMANYA RAYAPROL, MEMBER (JUDICIAL) AND SHRI RAMAOORTHI SRIRAM, MEMBER (TECHNICAL) For the Appellant: Unnikrishnan M, CA. For the Respondent: Suresh S, AR.

Siddhi Vinayak Automobiles vs. The Commissioner Of Kerala State GST, Thiruvananthapuram

APPEAL NO. APL/2/TVP/2026GSTAT Thiruvananthapuram Bench14 Aug 2026

Bench: HON’BLE SHRI SUBRAMANYA V RAYAPROL, JUDICIAL MEMBER AND HON'BLE SHRI RAMAMOORTHI SRIRAM, TECHNICAL MEMBER

Ms Steels vs. The Commissioner Of Kerala State GST, Thiruvananthapuram

APPEAL NO. APL/1/TVP/2026GSTAT Thiruvananthapuram Bench14 Aug 2026

Bench: HON’BLE SHRI SUBRAMANYA V RAYAPROL, MEMBER (JUDICIAL) AND HON’BLE SHRI RAMAMOORTHI SRIRAM, MEMBER (TECHNICAL)