Chandra Prakash Corporation, 5-2-939, Osman Gunj v. The Commercial Tax Officer, Osmangunj Circle
- Court
- Telangana High Court
- Case number
- WP/14/2006
- Date of judgment
- 21 Apr 2015
- Bench
- B.SIVA SANKARA RAO,R.SUBHASH REDDY
- Petitioner
- Chandra Prakash Corporation, 5-2-939, Osman Gunj,
- Respondent
- The Commercial tax Officer, Osmangunj Circle,
- CNR
- HBHC010572602006
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.