M/S Pepsico INDIA Holding PVT. LTD. v. State Of Telangana, Through Its Principal Secretary

Court: Telangana High Court
Case number: WP/31279/2015
Date of judgment: 28 Sept 2015
Bench: CHALLA KODANDA RAM,G.CHANDRAIAH
Petitioner: M/s Pepsico India Holding Pvt. Ltd.
Respondent: State of Telangana, through its Principal Secretary,
CNR: HBHC010785982015

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