Telangana High Court GST Judgments — 2014

47 judgments.

• M/S.Kmk Event Management LTD v. The Commissioner Of Commercial Taxes 1St Floor

  Record only

  WP/13832/2013·31 Dec 2014

• M/S.Kandoi Industries INDIA PVT. LTD. v. Commercial Tax Officer

  Record only

  WP/38623/2014·19 Dec 2014

• M/S. Surya Enterprises v. The Commercial Tax Officer

  Record only

  WP/38599/2014·16 Dec 2014

• M/S. Sri Venkateswara Manure Depot v. The Commercial Tax Officer

  Record only

  WP/38484/2014·15 Dec 2014

• M/S Salasaar Iron And Steels PVT. LTD. v. The Commercial Tax Officer

  Record only

  WP/36933/2014·4 Dec 2014

• M/S. Navayuga Engineering Company Limited v. The Assistant Commissioner (Commercial Taxes)

  Record only

  WP/8285/2014·3 Dec 2014

• M/S. Navayuga Engineering Company Limited v. The Assistant Commissioner (Commercial Taxes)

  Record only

  WP/8317/2014·3 Dec 2014

• M/S. Navayuga Engineering Company Limited v. The Assistant Commissioner (Commercial Taxes), Ltu

  Record only

  WP/8288/2014·3 Dec 2014

• M/S. Navayuga Engineering Company Limited v. The Assistant Commissioner (Commercial Taxes), Ltu

  Record only

  WP/7561/2014·3 Dec 2014

• M/S. Navayuga Engineering Company Limited v. The Assistant Commissioner (Commercial Taxes)-Viii

  Record only

  WP/19501/2014·3 Dec 2014

• M/S. Navayuga Engineering Company Limited v. The Assistant Commissioner (Commercial Taxes)

  Record only

  WP/8287/2014·3 Dec 2014

• M/S. Navayuga Engineering Company Limited v. The Assistant Commissioner (Commercial Taxes)

  Record only

  WP/8448/2014·3 Dec 2014

• M/S.Visakha Communications v. The State Of Andhra Pradesh, Rep. By Its Principal Secretary

  Record only

  WP/35974/2014·27 Nov 2014

• M/S. Coromandel Met Coke Industries v. The State Of Andhra Pradesh, Rep. By Its Principal Secretary

  Record only

  WP/36099/2014·27 Nov 2014

• M/S.Dilip Re-Rolling PVT.LTD. v. The State Of Telangana

  Record only

  WP/36185/2014·27 Nov 2014

• M/S.Agarwal Industries PVT.LTD. v. The Government Of Telangana, Rep. By Its Principal

  Record only

  WP/35342/2014·24 Nov 2014

• Platinum Refineries PVT. LTD. v. The Government Of Andhra Pradesh, Rep By Its Principal

  Record only

  WP/34683/2014·24 Nov 2014

• M/S.Rayalaseema Industries INDIA Private Limited v. Commercial Tax Officer, Lad Bazar Circle, Hyderabad.

  Record only

  WP/35469/2014·21 Nov 2014

• Hindustan Unilever Limited v. State Of Andhra Pradesh

  Record only

  TREVC/286/2009·13 Nov 2014

• M/S. Ideal Industrial Explosives LTD. v. The Government Of Andhra Pradesh, Represented By Its

  Record only

  WP/13617/2014·31 Oct 2014

• M/S Mbs Impex PVT. LTD. v. Commercial Tax Officer, General Bazar Circle

  Record only

  WP/837/2014·31 Oct 2014

• M/S.Taj Gvk Hotels Andresorts LTD. v. The Commercial Tax Officer

  Record only

  WP/32892/2014·31 Oct 2014

• M/S.Gujarat State Petroulium Corporation Limited. v. The Commercial Tax Officer

  Record only

  WP/31893/2014·28 Oct 2014

• M/S. K.I (International) Limited v. The Commissioner Of Customs

  Record only

  WP/12536/2014·24 Oct 2014

• M/S.Sushee Infra Private Limited v. Commercial Tax Officer

  Record only

  WP/30076/2014·14 Oct 2014

• M/S. Coromandel Agrico PVT LTD. v. The Commercial Tax Officer (Int)

  Record only

  WP/14729/2014·7 Oct 2014

• M/S. Vijaya Venkata Durga Oil Traders v. The Commercial Tax Officer

  Record only

  WP/15413/2014·25 Sept 2014

• M/S. Ananth Gas Suppliers v. The Commercial Tax Officer No-Hi

  Record only

  WP/10692/2014·16 Sept 2014

• M/S.Acer Engineers Private Limited v. The Commercial Tax Officer, Sangareddy Circle

  Record only

  WP/26304/2014·9 Sept 2014

• M/S. Mark Infrastructure PVT LTD. v. The Commercial Tax Officer

  Record only

  WP/8665/2014·9 Sept 2014

• M/S. Sarda Agra Oils Limited v. The Commercial Tax Officer

  Record only

  WP/11773/2014·5 Sept 2014

• M/S. Narayani Steels Private LTD. v. The Assistant Commissioner (Commercial Taxes)

  Record only

  WP/2127/2014·5 Sept 2014

• M/S. Suchirindia Developers (P) Limited v. Commercial Tax Officer, Jubilee Hills Circle

  Record only

  WP/24402/2014·25 Aug 2014

• M/S.Yummy Food Specialities Private LTD. v. Commercial Tax Officer

  Record only

  WP/22436/2014·11 Aug 2014

• M/S.Patel Engineering LTD. v. The Assistant Commissioner(CT), Ltu

  Record only

  WP/18282/2011·7 Aug 2014

• M/S.Hindustan Ispat Private Limited v. The Commercial Tax Officer

  Record only

  WP/16279/2014·16 Jun 2014

• M/S Attal Plastics v. Commercial Tax Officer

  Record only

  WP/12911/2014·11 Jun 2014

• M/S. Triveni Poly Plast PVT. LTD. v. The Commercial Tax Officer, Begumpet Circle

  Record only

  WP/10855/2014·9 Jun 2014

• M/S. Triveni Poly Plast PVT. LTD. v. The Commercial Tax Officer

  Record only

  WP/10960/2014·9 Jun 2014

• M/.Schwing Stetter INDIA Private Limited. v. The Commercial Tax Officer

  Record only

  WP/7275/2014·17 Apr 2014

• M/Schwing Stetter INDIA Private Limited. v. The Commercial Tax Officer

  Record only

  WP/7339/2014·4 Apr 2014

• The Stat. Govt Of Ap. Hyd v. M/S.Ivax Paper Chemical (P) LTD. Hyd

  Record only

  TRC/32/1998·26 Mar 2014

• M/.Schwing Stetter INDIA Private Limited. v. The Commercial Tax Officer

  Record only

  WP/7253/2014·25 Mar 2014

• State Of Ap Before Stat By Representativ v. M/S Krishna Oberoi Gvk Hotels LTD Hyd

  Record only

  TRC/164/2001·19 Mar 2014

• The State Of Ap v. Charbhai Bidi Works

  Record only

  TREVC/179/2013·6 Mar 2014

• The State Of Andhra Pradesh v. M/S. Charbhai Bidi Works

  Record only

  TREVC/181/2013·6 Mar 2014

• The State Of Andhra Pradesh v. M/S. Charbhai Bidi Works

  Record only

  TREVC/180/2013·6 Mar 2014