The Stat. Govt Of Ap. Hyd v. M/S.Ivax Paper Chemical (P) LTD. Hyd

Court
Telangana High Court
Case number
TRC/32/1998
Date of judgment
26 Mar 2014
Bench
ASHUTOSH MOHUNTA,M.SATYANARAYANA MURTHY
Petitioner
THE STAT. GOVT OF AP. HYD
Respondent
M/S.IVAX PAPER CHEMICAL (P) LTD. HYD
CNR
HBHC010115171998

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