M/S. Navayuga Engineering Company Limited v. The Assistant Commissioner (Commercial Taxes)

Court: Telangana High Court
Case number: WP/8285/2014
Date of judgment: 3 Dec 2014
Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Petitioner: M/s. Navayuga Engineering Company Limited,
Respondent: The Assistant Commissioner (Commercial Taxes),
CNR: HBHC010286152014

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