M/S.Kmk Event Management LTD v. The Commissioner Of Commercial Taxes 1St Floor

Court: Telangana High Court
Case number: WP/13832/2013
Date of judgment: 31 Dec 2014
Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Petitioner: M/s.KMK Event Management Ltd
Respondent: The Commissioner of Commercial Taxes 1St Floor,
CNR: HBHC010531022013

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