The State Of Ap v. Charbhai Bidi Works
- Court
- Telangana High Court
- Case number
- TREVC/179/2013
- Date of judgment
- 6 Mar 2014
- Bench
- ASHUTOSH MOHUNTA,M.SATYANARAYANA MURTHY
- Petitioner
- The State of AP
- Respondent
- Charbhai Bidi Works
- CNR
- HBHC010430632013
Judgment text not available yet
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.