State Of Ap Before Stat By Representativ v. M/S Krishna Oberoi Gvk Hotels LTD Hyd

Court: Telangana High Court
Case number: TRC/164/2001
Date of judgment: 19 Mar 2014
Bench: ASHUTOSH MOHUNTA,M.SATYANARAYANA MURTHY
Petitioner: STATE OF AP BEFORE STAT BY REPRESENTATIV
Respondent: M/S KRISHNA OBEROI GVK HOTELS LTD HYD
CNR: HBHC010214902001

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.