M/S. Narayani Steels Private LTD. v. The Assistant Commissioner (Commercial Taxes)

Court: Telangana High Court
Case number: WP/2127/2014
Date of judgment: 5 Sept 2014
Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Petitioner: M/s. Narayani Steels Private Ltd.,
Respondent: The Assistant Commissioner (Commercial Taxes),
CNR: HBHC010110962014

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