M/S Attal Plastics v. Commercial Tax Officer
- Court
- Telangana High Court
- Case number
- WP/12911/2014
- Date of judgment
- 11 Jun 2014
- Bench
- ASHUTOSH MOHUNTA,M.SATYANARAYANA MURTHY
- Petitioner
- M/s Attal Plastics,
- Respondent
- Commercial Tax Officer,
- CNR
- HBHC010121592014
Judgment text not available yet
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.