M/S. Ananth Gas Suppliers v. The Commercial Tax Officer No-Hi

Court: Telangana High Court
Case number: WP/10692/2014
Date of judgment: 16 Sept 2014
Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Petitioner: M/s. Ananth Gas Suppliers,
Respondent: The Commercial Tax Officer NO-HI,
CNR: HBHC010152402014

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.