Telangana High Court GST Judgments — 2013

31 judgments.

• M/S. D.R. Hotels (Nellore) Private Limited Company v. The Government Of Andhra Pradesh

  Record only

  WP/33815/2013·26 Nov 2013

• The State Of Ap.S.T.A.T.Hyd. v. Suyra Tooling And Enquipment(P)LTD.Hyd.

  Record only

  TRC/77/2000·11 Nov 2013

• S.T.A.T Hyd v. Surya Tollingandequipment PVT.LTD Hyd

  Record only

  TRC/72/2000·11 Nov 2013

• State Of Ap Before Stat Hyd v. Surya Tooling And Equipment P LTD

  Record only

  TRC/76/2000·11 Nov 2013

• M/S.Hbl Power Systems Limited v. The Assistant Commissioner (CT) Ltu

  Record only

  WP/29665/2013·4 Nov 2013

• M/S.Hbl Power Systems Limited v. The Assistant Commissioner (CT) Ltu

  Record only

  WP/29624/2013·4 Nov 2013

• M/S. Hbl Power Systems Limited v. The Assistant Commissioner (CT) Ltu

  Record only

  WP/29529/2013·4 Nov 2013

• M/S.Venkata Chakradev Hydralics v. The Deputy Commissioner Of Commercial Taxes

  Record only

  WP/30023/2013·30 Oct 2013

• M/S. Sri Sai Agri Bio Labs Private Limited v. Commercial Tax Officer

  Record only

  WP/14331/2013·3 Sept 2013

• M/S. Sri Sai Agri Bio Labs Private Limited v. Commercial Tax Officer

  Record only

  WP/14341/2013·3 Sept 2013

• M/S.Meera Automobiles v. The Deputy Commercial Tax Officer

  Record only

  WP/14053/2013·19 Aug 2013

• M/S. Gayatri Hi-Tech Hotels Limited v. The Commercial Tax Officer-Iii

  Record only

  WP/23039/2013·12 Aug 2013

• M/S Satya Surya Aluminium Industries Limited v. The Assistant Commissioner (CT)- Vi, Enforcement Wing

  Record only

  WP/22836/2013·12 Aug 2013

• M/S Satya Surya Aluminium Industries Limited v. The Assistant Commissioner (CT)- Vi

  Record only

  WP/22837/2013·12 Aug 2013

• M/S Satya Surya Aluminium Industries Limited v. The Assistant Commissioner (CT)- Vi

  Record only

  WP/22797/2013·12 Aug 2013

• M/S. Andhra Cylinders v. Commercial Tax Officer

  Record only

  WP/23365/2013·12 Aug 2013

• The State Of Andhra Pradesh v. M/S Viswa Vijetha Agro Agencies

  Record only

  TREVC/11/2013·30 Jul 2013

• The State Of Andhra Pradesh v. M/S Cavinkare (P) LTD.

  Record only

  TREVC/119/2012·18 Jul 2013

• M/S. Inova Marketings v. The Commercial Tax Officer, Srikakulam Circle, Srikakulam.

  Record only

  WP/7596/2013·1 Apr 2013

• M/S. Ghanshyamdas Gems And Jewels. v. Commercial Tax Officer

  Record only

  WP/40170/2012·25 Feb 2013

• The State Of A.P..S.T.A.T.Hyd. v. Prompt Packing (PVT)LTD.Rr Dist.

  Record only

  TRC/141/2001·21 Feb 2013

• The State Of Andhra Pradesh v. M/S.ITC Bhadrachalam Paperboards LTD

  Record only

  TREVC/134/2009·21 Feb 2013

• The Stat. Govt Of Ap. Hyd v. M/S.Promote Packing PVT LTD. Hyd

  Record only

  TRC/176/2001·21 Feb 2013

• State Rep.Sales Tax Appellate Tribunal v. M/S.Prompt Packings (P)LTD.Jeedimetla.

  Record only

  TRC/162/2002·21 Feb 2013

• The S.A.P. Its S.T.A.T Hyd v. M\S.Promote Packing P.LTD Hyd

  Record only

  TRC/283/2001·21 Feb 2013

• The Stat. Govt Of Ap. Hyd v. M/S.Prompt Packing PVT LTD. Hyd

  Record only

  TRC/143/2001·21 Feb 2013

• The Sales Tax Appeallate Tribunal v. M/S.Prompt Packings (P) Limited

  Record only

  TRC/202/2003·21 Feb 2013

• The State Of A.P. v. M/S. Vijaya Agro Products PVT. LTD.

  Record only

  TREVC/124/2012·12 Feb 2013

• M/S. Sumitomo Chemical INDIA PVT.LTD v. The Deputy Commercial Tax Officer

  Record only

  WP/38886/2012·24 Jan 2013

• M/S. Steriling And Wilson Limited v. The Deputy Commissioner Of Commercial Taxes

  Record only

  WP/32882/2012·4 Jan 2013

• M/S. Steriling And Wilson Limited v. The Deputy Commissioner Of Commercial Taxes

  Record only

  WP/32601/2012·4 Jan 2013