The State Of Andhra Pradesh v. M/S Viswa Vijetha Agro Agencies
- Court
- Telangana High Court
- Case number
- TREVC/11/2013
- Date of judgment
- 30 Jul 2013
- Bench
- CHALLA KODANDA RAM,G.ROHINI
- Petitioner
- The State of Andhra Pradesh
- Respondent
- M/s Viswa Vijetha Agro Agencies
- CNR
- HBHC010512222013
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.