M/S. Gayatri Hi-Tech Hotels Limited v. The Commercial Tax Officer-Iii
- Court
- Telangana High Court
- Case number
- WP/23039/2013
- Date of judgment
- 12 Aug 2013
- Bench
- CHALLA KODANDA RAM,G.ROHINI
- Petitioner
- M/s. Gayatri Hi-Tech Hotels Limited,
- Respondent
- The Commercial Tax Officer-III,
- CNR
- HBHC010134922013
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.