The Sales Tax Appeallate Tribunal v. M/S.Prompt Packings (P) Limited
- Court
- Telangana High Court
- Case number
- TRC/202/2003
- Date of judgment
- 21 Feb 2013
- Bench
- GODA RAGHURAM,M.S.RAMACHANDRA RAO
- Petitioner
- The Sales Tax Appeallate Tribunal
- Respondent
- M/s.Prompt Packings (P) Limited
- CNR
- HBHC010384822003
Judgment text not available yet
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.