The Stat. Govt Of Ap. Hyd v. M/S.Prompt Packing PVT LTD. Hyd
- Court
- Telangana High Court
- Case number
- TRC/143/2001
- Date of judgment
- 21 Feb 2013
- Bench
- GODA RAGHURAM,M.S.RAMACHANDRA RAO
- Petitioner
- THE STAT. GOVT OF AP. HYD
- Respondent
- M/S.PROMPT PACKING PVT LTD. HYD
- CNR
- HBHC010053572001
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