M/S. Inova Marketings v. The Commercial Tax Officer, Srikakulam Circle, Srikakulam.

Court: Telangana High Court
Case number: WP/7596/2013
Date of judgment: 1 Apr 2013
Bench: G.ROHINI,C.PRAVEEN KUMAR
Petitioner: M/s. Inova Marketings,
Respondent: The Commercial Tax Officer, Srikakulam Circle, Srikakulam.
CNR: HBHC010493912013

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