M/S. Steriling And Wilson Limited v. The Deputy Commissioner Of Commercial Taxes
- Court
- Telangana High Court
- Case number
- WP/32882/2012
- Date of judgment
- 4 Jan 2013
- Bench
- GODA RAGHURAM,M.S.RAMACHANDRA RAO
- Petitioner
- M/s. STERILING AND Wilson Limited,
- Respondent
- The Deputy Commissioner of Commercial Taxes,
- CNR
- HBHC010534062012
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.