The State Of Ap.S.T.A.T.Hyd. v. Suyra Tooling And Enquipment(P)LTD.Hyd.
- Court
- Telangana High Court
- Case number
- TRC/77/2000
- Date of judgment
- 11 Nov 2013
- Bench
- G.ROHINI,T.SUNIL CHOWDARY
- Petitioner
- THE STATE OF AP.S.T.A.T.HYD.
- Respondent
- SUYRA TOOLING AND ENQUIPMENT(P)LTD.HYD.
- CNR
- HBHC010388812000
Judgment text not available yet
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.